Tribunals and Commissions21 Jan 2008Appeal dismissed
G S SHUKLA Vs IDBI BANK LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 295
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 676 of 1,389
Tribunals and Commissions21 Jan 2008Appeal dismissed
Punjab National Bank Vs SUNIL KUMAR PODDAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 325
Tribunals and Commissions21 Jan 2008Appeal disposed of
NEW INDIA ASSURANCE COMPANY LIMITED Vs SUDESH KOHLI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 33
Tribunals and Commissions18 Jan 2008Appeal partly allowed
VAISHNAV GIFT CENTRE Vs KAPIL KUMAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 377
Tribunals and Commissions18 Jan 2008Appeal partly allowed
State Bank of India Vs GHANSHYAM VERMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 395
Tribunals and Commissions18 Jan 2008
Praveen Mehta Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 244
Tribunals and Commissions18 Jan 2008Appeal dismissed
GENERAL INSURANCE CO LTD Vs ABHIJIT SAINI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 483
Tribunals and Commissions17 Jan 2008Revision Petition dismissed
NATIONAL INSURANCE CO LTD Vs VIKAS POLY PACK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 456
Tribunals and Commissions16 Jan 2008Appeal dismissed
Economic Transport Organisation Vs LAXMI PUBLICATION PVT LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 49
Tribunals and Commissions16 Jan 2008Revision Petition dismissed
Sarangapani Vs BONE AND JOINT CLINIC
National Consumer Disputes Redressal Commission · 2008 1 CPJ 488
Tribunals and Commissions16 Jan 2008Revision Petition dismissed
DARSHAN KUMAR Vs CHIEF ADMINISTRATOR HOUSING BOARD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 504 : 2008 1 CPR 338
Tribunals and Commissions16 Jan 2008Appeal partly allowed
DIVISIONAL RAILWAY MANAGER, CENTRAL RAILWAY Vs ASHA ABHIMANYU MULADE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 533 : 2008 2 CPJ 428
Tribunals and Commissions16 Jan 2008Appeal allowed
NITIN KUMAR Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2008 2 CPJ 6
Tribunals and Commissions16 Jan 2008Appeal partly allowed
NAVEEN WADHWA Vs ANIL KUMAR AJMANI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 477
Tribunals and Commissions16 Jan 2008
New India Assurance Company Ltd Vs DINESH KUMAR MITTAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 389
Tribunals and Commissions16 Jan 2008Revision Petition dismissed
MAST RAM Vs MARUTI COURIER SERVICE PVT LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 193
Tribunals and Commissions16 Jan 2008Appeal allowed
PRAHLAD CHAND RATHI Vs DISTRICT CO-OPERATIVE CENTRAL BANK LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 196
Tribunals and Commissions16 Jan 2008Appeal dismissed
DELHI JAL BOARD Vs NIRANJAN SHAH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 144
Tribunals and Commissions15 Jan 2008revision petition is dismissed
Lakshmi Vs DIRECTOR OF MEDICAL SERVICES FAMILY PLANNING AND WELFARE DEPARTMENT
National Consumer Disputes Redressal Commission · 2008 1 CPJ 460
Tribunals and Commissions15 Jan 2008Appeal allowed
GAYATRI GUPTA Vs PALASEEM DEVELOPERS I PVT LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 78