Tribunals and Commissions30 Jan 2008Revision Petition dismissed
P D SHENOY AND MR ANUPAM DASGUPTA MEMBERS NATIONAL INSURANCE CO LTD Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 494
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 675 of 1,389
Tribunals and Commissions30 Jan 2008Revision Petition dismissed
KINETIC MOTOR CO LIMITED Vs LT CDR UDAYBIR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 490
Tribunals and Commissions29 Jan 2008Appeal disposed of
AIRLIFT INDIA PRIVATE LIMITED Vs AUROBINDO PHARMA LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 88
Tribunals and Commissions28 Jan 2008Appeal dismissed
BRAJA KISHORE SAHOO Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 169
Tribunals and Commissions28 Jan 2008Appeal dismissed
KARSANBHAI RANCHHODBHAI TANDEL Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 483
Tribunals and Commissions28 Jan 2008
MAHAMOOD ALAM Vs B S E S POWER RAJDHANI LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 368
Tribunals and Commissions28 Jan 2008Revision Petition dismissed
Kalawati Devi Vs Bhojpur Rohtas Gramin Bank
National Consumer Disputes Redressal Commission · 2008 1 CPJ 476
Tribunals and Commissions28 Jan 2008Revision Petition dismissed
SHRI MAHAVIR URBAN CO-OP CREDIT SOCIETY LTD Vs MAHENDRA K JAIN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 462
Tribunals and Commissions25 Jan 2008Revision Petition dismissed
TRACTORS AND FARM EQUIPMENT LTD Vs UTTAM PANDURANG BHOSALE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 189 : 2008 2 CPR 99
Tribunals and Commissions24 Jan 2008Appeal allowed
Xerox India Ltd Vs B D CHAWLA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 402
Tribunals and Commissions24 Jan 2008Revision Petition dismissed
JAI SINGH Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 477
Tribunals and Commissions23 Jan 2008
HUDA Vs R K MODERN PUBLIC SCHOOL EDUCATION SOCIETY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 292
Tribunals and Commissions23 Jan 2008Revision Petition dismissed
NATIONAL SEEDS CORPORATION LTD Vs BHEEM REDDY MALLY REDDY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 492
Tribunals and Commissions23 Jan 2008
SHAMA JI Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 324
Tribunals and Commissions23 Jan 2008Revision Petition dismissed
JATINDER CHAND JUNEJA Vs Union of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 478
Tribunals and Commissions23 Jan 2008
U P NATIONAL MANUFACTURERS LIMITED Vs ANJUM RIZVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 130
Tribunals and Commissions23 Jan 2008
BAJAJ AUTO FINANCE LTD Vs Pawan Kumar Bansal
National Consumer Disputes Redressal Commission · 2008 4 CPJ 158
Tribunals and Commissions22 Jan 2008Appeals dismissed
UNITED INDIA INSURANCE CO LTD Vs GOVIND BALLABH KAPRI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 270
Tribunals and Commissions22 Jan 2008Appeal allowed
SUPERINTENDING ENGINEER-I ELECTRICITY DEPARTMENT PONDICHERRY Vs M BAGAVAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 347
Tribunals and Commissions21 Jan 2008Appeal dismissed
NARENDER SINGH Vs MOTOROLA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 298