Tribunals and Commissions08 Feb 2008Appeal partly allowed
JAYANTHI EDUCATIONAL SOCIETY Vs C RAGHAVENDRA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 568
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 674 of 1,389
Tribunals and Commissions07 Feb 2008
CHANIANA RICE MILL Vs NATIONAL INSURANCE CO
National Consumer Disputes Redressal Commission · 2008 3 CPJ 282
Tribunals and Commissions07 Feb 2008Appeal allowed
NARENDRA REDDY Vs Eicher Motors Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 32
Tribunals and Commissions07 Feb 2008
RAJ SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 2008 2 CPJ 45
Tribunals and Commissions06 Feb 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ATUL DHINGRA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 162
Tribunals and Commissions06 Feb 2008
RAM SULZ FAB (P) LTD. Vs JUPITER ENTERPRISES
National Consumer Disputes Redressal Commission · 2008 2 CPJ 442
Tribunals and Commissions06 Feb 2008
ZAINUL ABEDIN Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 173
Tribunals and Commissions06 Feb 2008Appeal disposed of
Jila Sahakari Kendriya Bank Vs RAMKISHAN PATEL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 257
Tribunals and Commissions06 Feb 2008
Life Insurance Corporation of India Vs Kamla
National Consumer Disputes Redressal Commission · 2008 2 CPJ 84
Tribunals and Commissions06 Feb 2008
Santhosh Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 171
Tribunals and Commissions06 Feb 2008
HARISH KUMAR Vs H V B P N LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 274
Tribunals and Commissions05 Feb 2008Revision Petition is allowed
BHARAT HEAVY ELECTRICALS LIMITED Vs AMITA SHARMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 274
Tribunals and Commissions05 Feb 2008
RAKS FOOD INDUSTRIES Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 50 : 2008 3 CPR 92
Tribunals and Commissions04 Feb 2008Appeal allowed
PRASAD CONSTRUCTIONS AND CO Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 134
Tribunals and Commissions01 Feb 2008Petitions are disposed of
HARISH CHADHA , New India Assurance Co. Ltd Vs New India Assurance Co. Ltd , Harish Chadha
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 107
Tribunals and Commissions01 Feb 2008
PANKAJ NIGAM Vs CHAIRMAN NAGAR PALIKA BARABANKI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 467
Tribunals and Commissions01 Feb 2008Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs AMOLAK DASS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 97
Tribunals and Commissions31 Jan 2008Appeal allowed
PRIYA MENONA Vs SAHAI FINANCIERS AND KURIES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 11
Tribunals and Commissions31 Jan 2008
VISHNU TEX Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 319
Tribunals and Commissions30 Jan 2008Revision Petition dismissed
Saramma Varghese Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 1 CPJ 455