Tribunals and Commissions21 Feb 2008
NILAMBAR MISHRA Vs A K DUTTA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 206
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 672 of 1,389
Tribunals and Commissions21 Feb 2008
SHERUBEN JAMINDAR Vs NALINBHAI HIRALAL MODI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 267
Tribunals and Commissions20 Feb 2008
Devender Malhotra Vs United India Insurance Company Ltd., & Anr.
National Consumer Disputes Redressal Commission · (2008) 02 NCDRC CK 0082
Consumer Protection Act, 1986, Section 17 - Jurisdiction of the State Commission
Tribunals and Commissions20 Feb 2008
Ravindra Mohan Namdev Vs Naib Tehsildar, Orccha , Collector, Tikamgarh Madhya Pradesh
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 102 : 2008 2 CPJ 161
Tribunals and Commissions20 Feb 2008Appeal allowed
REGIONAL COMMISSIONER COAL MINES PROVIDENT FUND Vs Bhojraj
National Consumer Disputes Redressal Commission · 2008 2 CPJ 137
Tribunals and Commissions20 Feb 2008Appeal allowed
SHRI BALAJI INDUSTRIES Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 312
Tribunals and Commissions20 Feb 2008Revision Petition dismissed
DIJABAR SAHOO Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 307
Tribunals and Commissions20 Feb 2008Appeal dismissed
AMRJEET SINGH PARIHAR Vs SITARAM JANGID
National Consumer Disputes Redressal Commission · 2008 2 CPJ 7
Tribunals and Commissions20 Feb 2008Appeal allowed
New India Assurance Co Ltd Vs Bhagwatibai
National Consumer Disputes Redressal Commission · 2008 2 CPJ 5
Tribunals and Commissions19 Feb 2008
GUJARAT LEASE FINANCING LIMITED Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 125
Tribunals and Commissions19 Feb 2008Appeal allowed
SEEMA Vs ROHIN SACHDEVA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 207
Tribunals and Commissions19 Feb 2008
Life Insurance Corporation of India Vs Satinder Kaur
National Consumer Disputes Redressal Commission · 2008 3 CPJ 279
Tribunals and Commissions18 Feb 2008
ORIENTAL INSURANCE COMPANY LTD Vs RAM SURAT
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1205 : 2008 4 CPJ 122
Tribunals and Commissions18 Feb 2008Revision Petition dismissed
New India Assurance Co. Ltd. Vs Meera Sharma
National Consumer Disputes Redressal Commission · 2008 2 CPJ 115 : 2008 2 CPR 114
Tribunals and Commissions18 Feb 2008Revision Petition allowed
MADHUSUDAN KAR Vs REGIONAL PROVIDENT FUND COMMISSIONER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 192
Tribunals and Commissions18 Feb 2008
UNITED INDIA INSURANCE CO LTD Vs UMESH AANGALE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1027 : 2008 4 CPJ 176
Tribunals and Commissions18 Feb 2008Revision Petition allowed
National Insurance Company Ltd. Vs KRISHNA RICE MILLS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 327
Tribunals and Commissions18 Feb 2008Revision Petition disposed of
BALA CHANDRAKANT Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 370
Tribunals and Commissions18 Feb 2008Revision Petition allowed
MADHYA PRADESH Housing Board Vs ALOK MITTAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 335
Tribunals and Commissions15 Feb 2008
Kirloskar Electric Co. Ltd. Vs Fabionix India Pvt. Ltd. and another
National Consumer Disputes Redressal Commission · (2008) 02 NCDRC CK 0084
Consumer Protection Act, 1986, Section 2(d)(1) - Definitions