Tribunals and Commissions07 Mar 2008Appeals dismissed
SAHIB CHAND Vs PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 539
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 670 of 1,389
Tribunals and Commissions07 Mar 2008Appeals dismissed
INDERJIT BANSAL Vs PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY PUDA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 76
Tribunals and Commissions05 Mar 2008Appeals partly allowed
GENERAL INSURANCE CORPORATION OF INDIA Vs Nain Singh
National Consumer Disputes Redressal Commission · 2008 3 CPJ 165
Tribunals and Commissions05 Mar 2008
HDFC BANK LTD Vs RAJENDER JAINA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 446 : 2008 0 CTJ 449 : 2008 2 CPJ 90
Tribunals and Commissions05 Mar 2008Appeal partly allowed
TVs Motor Company Limited Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 468
Tribunals and Commissions05 Mar 2008Appeal partly allowed
GAYAWANTI JAUJE Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 346
Tribunals and Commissions05 Mar 2008
CITIZEN CONSUMER AND CIVIC ACTION GROUP Vs Corporation of Chennai
National Consumer Disputes Redressal Commission · 2008 3 CPJ 240
Tribunals and Commissions05 Mar 2008Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs RAJ KUMAR BANSAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 461
Tribunals and Commissions04 Mar 2008
BRIJ MOHAN VASHISHT Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 31
Tribunals and Commissions04 Mar 2008Appeal dismissed
T SHAHUL HAMEED Vs ULLAL HARI VAMAN NAYAK
National Consumer Disputes Redressal Commission · 2008 3 CPJ 187
Tribunals and Commissions04 Mar 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 368
Tribunals and Commissions04 Mar 2008Revision Petition disposed of
GITA DEVI AGGARWALA Vs CHAIRMAN LIC
National Consumer Disputes Redressal Commission · 2008 2 CPJ 375
Tribunals and Commissions04 Mar 2008Appeal dismissed
RAJESH KAPOOR Vs Kusum Sharma
National Consumer Disputes Redressal Commission · 2008 3 CPJ 202
Tribunals and Commissions03 Mar 2008
J K CORP LTD Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 35
Tribunals and Commissions03 Mar 2008Appeal dismissed
CARONET CONSTRUCTIONS INDIA PVT LTD Vs SRI RAM CHITS TAMIL NADU P LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 513
Tribunals and Commissions29 Feb 2008Appeal partly allowed
LIC OF INDIA Vs CHOUDHMAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 254 : 2008 2 CPR 118
Tribunals and Commissions29 Feb 2008
L I C OF INDIA Vs RATAN KAUR
National Consumer Disputes Redressal Commission · 2008 0 CTJ 450 : 2008 2 CPJ 61
Tribunals and Commissions29 Feb 2008Appeal disposed of
TATA ENG AND LOCOMOTIVE CO LTD Vs SUNIL BHASIN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 111
Tribunals and Commissions28 Feb 2008Revision Petition disposed of
PASHCHIM GUJARAT VIJ CO LTD Vs KAMLESH BACHUBHAI VADHER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 348
Tribunals and Commissions28 Feb 2008Revision Petition is allowed
Unit Trust of India Vs D.D.Singh
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 90 : 2008 2 CPJ 303