Tribunals and Commissions24 Mar 2008Appeal is allowed
Jamnadas Madhavji International Ltd Vs New India Assurance Co. Ltd , D.Himatlal And Co
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 92 : 2008 2 CPJ 252
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 668 of 1,389
Tribunals and Commissions24 Mar 2008Petition dismissed
Sagar Suri Estate And Finance Ltd Vs Prakash Wadhwa
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 91 : 2008 3 CPJ 69
Tribunals and Commissions24 Mar 2008Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs CHARAN DASS
National Consumer Disputes Redressal Commission · 2008 2 CPJ 434
Tribunals and Commissions24 Mar 2008Appeal dismissed
HARBANS LAL Vs MOHAN SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 480
Tribunals and Commissions24 Mar 2008
SASANKA MOHAPATRA Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 168
Tribunals and Commissions20 Mar 2008Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs RAJESH BASSI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 485
Tribunals and Commissions19 Mar 2008Appeal dismissed
RAJESHWAR SINGH Vs STATE BANK
National Consumer Disputes Redressal Commission · 2008 3 CPJ 21
Tribunals and Commissions19 Mar 2008Appeal dismissed
KIRAN SURI Vs MANAGING DIRECTOR HOUSEFED PUNJAB
National Consumer Disputes Redressal Commission · 2008 2 CPJ 353
Tribunals and Commissions19 Mar 2008
SAHARA INDIA LTD Vs ABU SUFIYAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 569
Tribunals and Commissions19 Mar 2008Appeal dismissed
NATIONAL INSURANCE CO LTD Vs S K JOSHI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 68
Tribunals and Commissions19 Mar 2008
T N SHARMA Vs CONSUMER DIST REDRESSAL FORUM
National Consumer Disputes Redressal Commission · 2008 4 CPJ 45
Tribunals and Commissions18 Mar 2008Appeal allowed
KIRAN SURI Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 551
Tribunals and Commissions18 Mar 2008Appeals dismissed
Life Insurance Corporation of India Vs SULAKSHANA SHARMA @ SONIA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 418
Tribunals and Commissions17 Mar 2008Appeal dismissed
SOM NATH VERMA Vs MUNICIPAL COUNCIL KURALI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 440
Tribunals and Commissions14 Mar 2008Appeals dismissed
AIR INDIA LIMITED Vs VINAYAK NAGESH SHRIKHANDE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 136
Tribunals and Commissions14 Mar 2008
R G STONE CLINIC AND UROLOGICAL RESEARCH CENTRE Vs KALI RAM RANA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 226
Tribunals and Commissions13 Mar 2008
MODEL CHIT CORP LIMITED Vs Meera
National Consumer Disputes Redressal Commission · 2008 3 CPJ 72
Tribunals and Commissions13 Mar 2008Revision Petition disposed of
ALOK BAJAJ Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 379
Tribunals and Commissions13 Mar 2008Appeals allowed
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN Vs NIDHI SHRIKANT MANE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 186
Tribunals and Commissions13 Mar 2008
U P AVAS EVAM VIKAS PARISHAD AND ANOTHERN Vs ROOP REKHA JOSHI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 345