Tribunals and Commissions07 Apr 2008
GURDEV SINGH Vs Amarjeet Kaur
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1252 : 2008 4 CPJ 167
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 666 of 1,389
Tribunals and Commissions07 Apr 2008
HEAD POST OFFICE HOSHIARPUR Vs Ranjeet Kumar
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1005 : 2008 0 CTJ 1202 : 2008 4 CPJ 116
Tribunals and Commissions07 Apr 2008
CENTRAL BOARD OF TRUSTEES CENTRAL PROVIDENT FUND COMMISSIONER Vs R C BHARDWAJ
National Consumer Disputes Redressal Commission · 2008 3 CPJ 333
Tribunals and Commissions04 Apr 2008Revision Petition dismissed
CORPORATION BANK Vs Masood Ahmed Khan
National Consumer Disputes Redressal Commission · 2008 2 CPJ 247
Tribunals and Commissions04 Apr 2008Appeal dismissed
KHALID YAKUB DAMAD Vs ABDUL HAMID BARMARE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 60
Tribunals and Commissions04 Apr 2008Appeal dismissed
MARIAM Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 2 CPR 264 : 2008 3 CPJ 14
Tribunals and Commissions04 Apr 2008
KAMLESHWAR PRASAD SINGH Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 50
Tribunals and Commissions03 Apr 2008
RADHEY SHYAM Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 107
Tribunals and Commissions03 Apr 2008
NIRMAL RAJ KUMAR MRS Vs HDFC BANK LIMITED
National Consumer Disputes Redressal Commission · 2008 3 CPJ 454
Tribunals and Commissions03 Apr 2008Revision Petition disposed of
ROHINI HOSPITAL Vs P SHASHIKALA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 53
Tribunals and Commissions02 Apr 2008
BALVINDER KAUR Vs NORTH DELHI POWER LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 441
Tribunals and Commissions02 Apr 2008
CHANDIGARH HOUSING BOARD Vs Naresh Kumar Gupta
National Consumer Disputes Redressal Commission · 2008 3 CPJ 484
Tribunals and Commissions02 Apr 2008
NATIONAL INSURANCE CO LTD Vs Jog Raj
National Consumer Disputes Redressal Commission · 2008 4 CPJ 190
Tribunals and Commissions02 Apr 2008Revision Petition dismissed
NATIONAL INSURANCE CO LTD Vs SHRAWAN BHATI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 364
Tribunals and Commissions02 Apr 2008Revision Petition dismissed
NEW INDIA INSURANCE CO LTD Vs State of Haryana
National Consumer Disputes Redressal Commission · 2008 2 CPJ 371
Tribunals and Commissions01 Apr 2008
BISHAMBER NATH SIKKA Vs TATA MOTORS LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 131
Tribunals and Commissions01 Apr 2008
NAGPUR NAGARIK SAHAKARI BANK LTD Vs RAGINI JIVAN RAUT
National Consumer Disputes Redressal Commission · 2008 3 CPJ 319
Tribunals and Commissions01 Apr 2008
S S VATS Vs AVTAR SINGH GILL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 138
Tribunals and Commissions01 Apr 2008
GURU NANAK DEV UNIVERSITY Vs ANGREJ LAL
National Consumer Disputes Redressal Commission · 2008 0 CTJ 857 : 2008 4 CPJ 172
Tribunals and Commissions01 Apr 2008
URBAN IMPROVEMENT CO PVT LTD Vs RAJIV GUPTA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 350