Tribunals and Commissions15 Apr 2008
RAWAT COLD STORAGE AND GENERAL MILLS PVT LTD Vs GOVT OF U P
National Consumer Disputes Redressal Commission · 2008 3 CPJ 26
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 665 of 1,389
Tribunals and Commissions15 Apr 2008Revision Petition dismissed
AKHILESH VIJAYVERGIYA Vs STERLING COMPUTERS LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 235
Tribunals and Commissions15 Apr 2008
BRIJENDRA PRATAP SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 155
Tribunals and Commissions15 Apr 2008Appeal allowed
Municipal Council Vs DEEP SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 459
Tribunals and Commissions11 Apr 2008
CENTRAL BANK OF INDIAN Vs Ajay Aggarwal
National Consumer Disputes Redressal Commission · 2008 4 CPJ 342
Tribunals and Commissions11 Apr 2008Appeal allowed
Prashant Narula Vs RELIANCE INFOCOMM SERVICES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 166
Tribunals and Commissions11 Apr 2008
INNOVATIVE INCENTIVE HOLIDAYS PVT LTD Vs SURESH MALLAPPA KUMBARA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 511
Tribunals and Commissions10 Apr 2008
Accounts Officer, Jharkhand State Electricity Board , Assistant Electricity Engineer , Executive Engineer, Gujarat Electricity Board , Deputy Engineer, Gujarat Electricity Board , EXECUTIVE ENGINEER , DEPUTY ENGINEER Vs Anwar Ali, Proprietor
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 85 : 2008 2 CPJ 284 : 2008 3 CPJ 322
Tribunals and Commissions10 Apr 2008Revision Petition dismissed
TATA AIG GENERAL INSURANCE COMPANY Vs MARIA ANGELA DA P MENEZES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 148
Tribunals and Commissions09 Apr 2008
A P HOUSING BOARD Vs K SRI HARI REDDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 169
Tribunals and Commissions09 Apr 2008
Unnikrishnan Vs V MURALEEDHARAN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 157
Tribunals and Commissions09 Apr 2008
BAISAKH SINGH PUNDHIRN Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 290
Tribunals and Commissions09 Apr 2008Petition disposed of
BAJAJ AUTO LTD Vs ASHOK KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 30
Tribunals and Commissions09 Apr 2008
SOMNATH PUNJU NERKAR Vs RAMESH HIRALAL KADAM
National Consumer Disputes Redressal Commission · 2008 3 CPJ 59
Tribunals and Commissions08 Apr 2008Appeal partly allowed
Karan Pal Singh Vs Rajiv Automobiles
National Consumer Disputes Redressal Commission · 2008 2 CPJ 433
Tribunals and Commissions08 Apr 2008
MITTAL SPICE AND FOOD PRODUCTS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 486
Tribunals and Commissions08 Apr 2008Appeal allowed
OMSHANKAR GUPTA Vs BABA SAHEB AMBEDKAR GRIH NIRMAN SAHAKARI SAMITI Maryadit
National Consumer Disputes Redressal Commission · 2008 3 CPJ 426
Tribunals and Commissions08 Apr 2008Revision Petition dismissed
CAPT K S TOOR Vs H U D A
National Consumer Disputes Redressal Commission · 2008 3 CPJ 156
Tribunals and Commissions07 Apr 2008
Dr. Satish C. Gupta Vs Raj Kumar Narula
National Consumer Disputes Redressal Commission · (2008) 04 NCDRC CK 0073
Tribunals and Commissions07 Apr 2008Revision Petition disposed of
VIDYA DEVI DECEASED THROUGH LRS Vs R MEHINDRU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 232