Tribunals and Commissions01 Apr 2008
AMRITSAR TRANSPORT CO PVT LTD Vs Rajiv Kumar
National Consumer Disputes Redressal Commission · 2008 3 CPJ 95
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 667 of 1,389
Tribunals and Commissions31 Mar 2008
NEERAJ SARDANA Vs RASHMI KAKKAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 80
Tribunals and Commissions31 Mar 2008
MALWA AUTOMOBILES PVT LTD Vs RAM MEHAR SINGH KUNDU
National Consumer Disputes Redressal Commission · 2008 4 CPJ 54
Tribunals and Commissions31 Mar 2008Revision Petition allowed
United India Insurance Company Ltd Vs Maya
National Consumer Disputes Redressal Commission · 2008 2 CPJ 182
Tribunals and Commissions28 Mar 2008
U P GOVERNMENT EMPLOYEES WELFARE CORPORATION Vs JAMUNA PRASAD SRIVASTAVA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 489
Tribunals and Commissions28 Mar 2008Appeal allowed
UNITED INDIA INSURANCE CO LTD Vs NEHA PROVISION STORES
National Consumer Disputes Redressal Commission · 2008 2 CPR 256 : 2008 3 CPJ 212
Tribunals and Commissions27 Mar 2008
Krishan Gopal Vs LAHMEYAR INTERNATIONAL GMBH BAGLIAR HYDRO ELECTRIC PROJECT
National Consumer Disputes Redressal Commission · 2008 3 CPJ 206
Tribunals and Commissions27 Mar 2008Appeal dismissed
ICFAI UNIVERSITY Vs SHAILENDRA LODHA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 356
Tribunals and Commissions26 Mar 2008Appeal partly allowed
R V DEVARAJAN Vs K PALANISWAMY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 123
Tribunals and Commissions26 Mar 2008Revision Petitions disposed of
LUDHIANA IMPROVEMENT TRUSTP Vs TARLOCHAN SINGHR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 130
Tribunals and Commissions26 Mar 2008Revision Petition is allowed
Life Insurance Corporation of India , Divisional Manager Divisional Office Life Insurance Corporation of India , Branch Manager Life Insurance Corporation of India D.L.F. Colony, Rohtak Vs Vijay Chopra, late Shri Vijay Kumar Chopra
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 89 : 2008 2 CPJ 269
Tribunals and Commissions26 Mar 2008
Ceat Limited Vs DHIMAN EARTH DEVELOPER COMPANY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 153
Tribunals and Commissions26 Mar 2008Appeal partly allowed
DEVA PRIYA DEV Vs CITI BANK
National Consumer Disputes Redressal Commission · 2008 3 CPJ 94
Tribunals and Commissions26 Mar 2008Petition disposed of
SARLA PRASAD Vs KARVY COMPUTERSHARA PVT. LTD.
National Consumer Disputes Redressal Commission · 2008 3 CPJ 252
Tribunals and Commissions25 Mar 2008Appeal disposed of
GENERAL INSURANCE CORPORATION OF INDIA NEW NAME - AGRICULTURE INSURANCE COMPANY OF INDIA LTD Vs S VIJAYAKUMAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 518
Tribunals and Commissions25 Mar 2008Revision Petition dismissed
Sohani Devi Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 190
Tribunals and Commissions25 Mar 2008Appeal disposed of
SYNDICATE BANK, JAGATSINGHPUR BRANCH Vs Kasim Khan
National Consumer Disputes Redressal Commission · 2008 3 CPJ 428
Tribunals and Commissions25 Mar 2008Appeal dismissed
THITTACHERY TOWN PANCHAYAT Vs JAMILA HATHOON
National Consumer Disputes Redressal Commission · 2008 3 CPJ 74
Tribunals and Commissions25 Mar 2008Appeal dismirssed
MANOJ KUMARI Vs GMAC FINANCIAL SERVICES INDIA LIMITED
National Consumer Disputes Redressal Commission · 2008 2 CPJ 545
Tribunals and Commissions24 Mar 2008Appeal dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs Pritam Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 542