Tribunals and Commissions12 Mar 2008Revision Petition disposed of
A K GUPTA Vs UMMED MAL JAIN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 316
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 669 of 1,389
Tribunals and Commissions12 Mar 2008Revision Petition dismissed
BOB CARD LTD Vs K V SUNDRAVADANAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 336
Tribunals and Commissions12 Mar 2008Appeal dismissed
CHANDIGARH HOUSING BOARD Vs AMARJIT KAUR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 40
Tribunals and Commissions12 Mar 2008Revision Petition dismissed
SANJAY CHAMORIA Vs MINATI GHOSH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 73
Tribunals and Commissions12 Mar 2008Revision Petition allowed
KANTA RANI KEDIA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2008 2 CPJ 333
Tribunals and Commissions12 Mar 2008Revision Petition dismissed
DELUXE ROADLINES PVT LTD Vs MEHTA MAHENDRA KUMAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 331
Tribunals and Commissions12 Mar 2008Revision Petition allowed
PINKI ELECTRONICS Vs KUSAM GUPTA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 372
Tribunals and Commissions11 Mar 2008
NATIONAL INSURANCE COMPANY LTD Vs MANI DEVI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 465
Tribunals and Commissions11 Mar 2008
United India Insurance Company Ltd Vs DHALIARA CO-OP TRANSPORT SOCIETY LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 558
Tribunals and Commissions11 Mar 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sher Singh
National Consumer Disputes Redressal Commission · 2008 4 CPJ 442
Tribunals and Commissions11 Mar 2008Appeal dismissed
UTTAR PRADESH Power Corporation Ltd Vs Urmila Devi
National Consumer Disputes Redressal Commission · 2008 2 CPJ 362
Tribunals and Commissions11 Mar 2008Revision Petition allowed
PREMIER LIMITED Vs Kuldip Kaur
National Consumer Disputes Redressal Commission · 2008 2 CPJ 220
Tribunals and Commissions11 Mar 2008Appeal dismissed
PRAFULLA KUMAR AGRAWAL Vs Narayan Sahu
National Consumer Disputes Redressal Commission · 2008 3 CPJ 132
Tribunals and Commissions11 Mar 2008
Phool Chandra Vs FARAZ COLD STORAGE PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 150
Tribunals and Commissions10 Mar 2008Appeal is dismissed
Braham Datt Sharma , Urmila Sharma Vs Bangalore Municipal Corporation , D.Krishnamurthy , Karnataka State Electricity Board Bangalore , Chief Town and Country Planner Bangalore City, Bangalore , Chief Architect Bangalore City, Bangalore , St
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 95 : 2008 2 CPJ 56 : 2008 2 CPR 83
Tribunals and Commissions10 Mar 2008Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ISHWAR RAWAT
National Consumer Disputes Redressal Commission · 2008 3 CPJ 4
Tribunals and Commissions10 Mar 2008
Kanpur Development Authority Vs ALKA DUBE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 189
Tribunals and Commissions10 Mar 2008Appeal dismissed
ORGANISATION FOR CONSUMER AWARENESS Vs NAVGHAR-MANICKPUR NAGAR PARISHAD
National Consumer Disputes Redressal Commission · 2008 2 CPR 294 : 2008 3 CPJ 12
Tribunals and Commissions10 Mar 2008
POSHKAR NATH PANDITA AND SONS Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2008 4 CPJ 184
Tribunals and Commissions07 Mar 2008
MEENAKSHI Vs MANJUNATHA PATHOLOGY LABORATORY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 21