Tribunals and Commissions07 May 2008Appeal partly allowed
SHANTI LAL SWAROOPCHAND SONI Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 198 : 2008 2 CPR 107 : 2008 3 CPJ 198 : 2008 3 CPR 204
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 663 of 1,389
Tribunals and Commissions07 May 2008Appeal dismissed
AIR DECCAN DECCAN AVIATION LTD Vs AJAY GOEL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 515
Tribunals and Commissions05 May 2008
JASWINDER SINGH Vs PUNJAB PESTICIDES AND SEEDS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 444
Tribunals and Commissions05 May 2008
KALINGA AUTO CENTRE LTD Vs PRATIK PATTNAIK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 270
Tribunals and Commissions05 May 2008
Vaidyanath Ayurved Bhawan Ltd Vs Vishal Goods Transport Company, Haldwani , Vishal Goods Transport Company Through Wariam Singh
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 79
Tribunals and Commissions02 May 2008
New India Assurance Co Ltd Vs CHANDRAKANT MOTICHAND KANDLE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 276
Tribunals and Commissions02 May 2008
United India Insurance Company Limited Vs NITIN KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 505 : 2008 3 CPR 14
Tribunals and Commissions01 May 2008Revision Petition dismissed
BHAGWAN COLD STORAGE Vs MOHAN JEE ALIAS MOHAN PD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 172
Tribunals and Commissions30 Apr 2008
NIRMALA DEVI Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 482
Tribunals and Commissions30 Apr 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs CHANDANA MITRA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 134
Tribunals and Commissions30 Apr 2008
Consumer Education and Research Society Vs AHMEDABAD MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 80 : 2008 2 CPJ 354
Tribunals and Commissions30 Apr 2008
United India Insurance Company Ltd Vs RAMBHAROSHI RATHORE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 347
Tribunals and Commissions30 Apr 2008
PRAKASH NURSING HOME Vs AJAY KHANDEL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 23
Tribunals and Commissions30 Apr 2008
R S RAMA CHANDRA MURTY Vs K VIRENDER REDDY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 101
Tribunals and Commissions30 Apr 2008
PRASHANT KUMAR GOYAL AND SONS Vs DEPUTY POST MASTER
National Consumer Disputes Redressal Commission · 2008 4 CPJ 40
Tribunals and Commissions30 Apr 2008
ELAPULLY VAIDYANATHAN HARIHARAN Vs MANHARLAL C SHAH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 567
Tribunals and Commissions30 Apr 2008
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs URBAI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 470
Tribunals and Commissions29 Apr 2008
Babulal Agrawal Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 481
Tribunals and Commissions29 Apr 2008
Padma Ramanathan Vs National Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 81 : 2008 3 CPJ 86
Tribunals and Commissions28 Apr 2008
JANANI Vs ORIENTAL INSURANCE Company
National Consumer Disputes Redressal Commission · 2008 3 CPJ 468