Tribunals and Commissions27 May 2008
RAKESH K DHAWAN Vs Union of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 135
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 661 of 1,389
Tribunals and Commissions27 May 2008
DEVRAJ SHARMA Vs KLM NORTH WEST AIRLINES
National Consumer Disputes Redressal Commission · 2008 4 CPJ 551
Tribunals and Commissions27 May 2008
NATIONAL OPEN SCHOOL SOCIETY Vs VIPIN SHARMA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 278
Tribunals and Commissions27 May 2008Revision Petitions dismissed
Prem Kanta Vs Haryana Urban Development
National Consumer Disputes Redressal Commission · 2008 3 CPJ 146
Tribunals and Commissions26 May 2008
S ASHOK KUMAR Vs C J SUJATHAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 61
Tribunals and Commissions26 May 2008
DINESH KUMAR Vs CHAUHAN GAS AGENCY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 241
Tribunals and Commissions26 May 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs HIM ISPAT LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 174
Tribunals and Commissions24 May 2008
HUMAN RESOURCE DEPARTMENT Vs VAIBHAV SHARMA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 269
Tribunals and Commissions23 May 2008
M P RAJYA KARAMCHARI AWAS NIGAM Vs J N SHRIWAS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 587
Tribunals and Commissions22 May 2008
V.K.Ghodekar (M.B.B.S.) Vs Sumitra Pralhad Korgaonkar
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 68 : 2008 3 CPJ 7 : 2008 3 CPR 64
Tribunals and Commissions22 May 2008
Durga Enterprises Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 128
Tribunals and Commissions21 May 2008
New India Assurance Co Ltd Vs GAJENDER SINGH BUTOLA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 12
Tribunals and Commissions21 May 2008Revision Petition dismissed
Honda Siel Cars India Ltd. Vs Divyang Jain
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 71 : 2008 3 CPJ 17 : 2008 3 CPR 69
Tribunals and Commissions21 May 2008
Pepsi Cola India Manufacturing Co. Vs M.Rajappa
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 70 : 2008 3 CPJ 306
Tribunals and Commissions21 May 2008
PALVINDER KAUR Vs UNITED INDIA INSURANCE COMPANY Limited
National Consumer Disputes Redressal Commission · 2008 4 CPJ 383
Tribunals and Commissions21 May 2008Appeal dismissed
Maya Devi Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 120
Tribunals and Commissions20 May 2008
PUSHPA DEVI Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 488
Tribunals and Commissions20 May 2008
RADHEY SHYAM GOYAL Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 498 : 2008 3 CPR 57
Tribunals and Commissions19 May 2008
ORIENTAL INSURANCE CO LTD Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 511
Tribunals and Commissions19 May 2008
Captain A.C.Mohan Vs Estate Officer , Chief Administrator
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 74 : 2008 3 CPJ 222