Tribunals and Commissions19 May 2008
Life Insurance Corporation of India Vs MANJU DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 404
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 662 of 1,389
Tribunals and Commissions19 May 2008
S P MANDAL Vs A K SHARDA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 361
Tribunals and Commissions16 May 2008
MAX NEW YORK LIFE INSURANCE COMPANY LIMITED Vs SUKHADA MIDDYA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 356
Tribunals and Commissions16 May 2008
SOCIETY OF CATALYSTS Vs Vodaphone Essar Mobile Services Limited
National Consumer Disputes Redressal Commission · 2008 3 CPJ 42
Tribunals and Commissions16 May 2008Appeal dismissed
JAREENA BANO Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 415 : 2008 3 CPR 60
Tribunals and Commissions16 May 2008Revision Petition dismissed
SHANKARLAL LILADHAR BHUTADA Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 2008 3 CPJ 170
Tribunals and Commissions15 May 2008
BHAWANA KUMAR Vs VARUN WEBRES LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1216 : 2008 4 CPJ 163
Tribunals and Commissions15 May 2008Appeal allowed
SAPNA GARG Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2008 3 CPJ 226
Tribunals and Commissions15 May 2008
SANJEEV K AND COMPANY Vs HITENDER KUMAR SOOD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 480 : 2008 3 CPR 48
Tribunals and Commissions15 May 2008
NATIONAL INSURANCE COMPANY LTD Vs CHETAN CHHOPAL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 590
Tribunals and Commissions15 May 2008
VEENA DEVI KATARUKA Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPR 99
Tribunals and Commissions15 May 2008
ANSHUMAN DAS GUPTA Vs FIITJEE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 4
Tribunals and Commissions15 May 2008
CLASSIC MOTOR PVT LTD Vs Tata Aig General Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 309
Tribunals and Commissions13 May 2008
VEENA BATRA Vs RAM LAL KUNDAN LAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 430
Tribunals and Commissions13 May 2008Appeal partly allowed
MAHINDRA AND MAHINDRA LIMITED Vs Y S Parmar University Of Horticulture And Forestry
National Consumer Disputes Redressal Commission · 2008 3 CPJ 79
Tribunals and Commissions12 May 2008
Kunj Behari Mehta Vs ANSAL PROPERTIES And INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 78 : 2008 2 CPJ 351
Tribunals and Commissions12 May 2008Appeal dismissed
SUB-DIVISIONAL OFFICER TELEPHONE T D E Vs KALI CHARAN BEHERA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 125 : 2008 4 CPJ 37
Tribunals and Commissions12 May 2008Appeal allowed
CUTTACK DEVELOPMENT AUTHORITY Vs SAUBHAGYA CHANDRA BISWAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 23
Tribunals and Commissions12 May 2008
ORISSA STATE ELECTRICITYBOARD/GRID CORPORATION OF ORISSA LIMITED Vs JYOSHANAMAYEE MOHANTY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 281 : 2008 4 CPJ 69
Tribunals and Commissions08 May 2008
BHAGWATI ELECTRONICS AND ELECTRICAL Vs MOHINDER KUMAR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 442