Tribunals and Commissions01 Jul 2008
PARVATI DEVI Vs SUNDERLAL JAIN CHARITABLE HOSPITAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 287
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 660 of 1,389
Tribunals and Commissions30 Jun 2008
RAMESH CHANDRA Vs MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 47
Tribunals and Commissions30 Jun 2008
NATIONAL INSURANCE COMPANY LTD Vs DAVOOD ALI DAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 584
Tribunals and Commissions27 Jun 2008
Pushpa Devi Agarwal Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 88
Tribunals and Commissions25 Jun 2008
MARBLES AND MINERAL PVT LTD Vs JAIPUR VIDYUT VITRAN NIGAM LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 178
Tribunals and Commissions23 Jun 2008Appeals partly allowed
UNION OF INDIA AND ANOTHERN Vs GURVINDER SINGH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 256
Tribunals and Commissions19 Jun 2008
ORIENTAL INSURANCE COMPANY LTD Vs GHULAM NABI KANA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 99
Tribunals and Commissions18 Jun 2008
SHAKTI PAPER Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 221
Tribunals and Commissions17 Jun 2008 Petition dismissed
ASHISH RAMESHCHANDRA BIRLA & ORS Vs MURLIDHAR RAJDHAR PATIL & ORS
National Consumer Disputes Redressal Commission · 2009 0 CTJ 20 : 2009 1 CPJ 200 : 2009 1 CPR 87
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
Tribunals and Commissions13 Jun 2008
VODAPHONE ESSAR CELLULAR LTD Vs MADHAV WAMAN CHITALE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 436
Tribunals and Commissions13 Jun 2008
SOLAPUR EDUCATION SOCIETY Vs DEEPALI SHAMRAO CHAVAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 92
Tribunals and Commissions13 Jun 2008
K K Singh Vs ARUNABHA ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 65
Tribunals and Commissions11 Jun 2008
Syndicate Bank Vs NAROTAM JENA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 535
Tribunals and Commissions09 Jun 2008
NATIONAL INSURANCE CO LTD Vs DHAYA DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 127
Tribunals and Commissions06 Jun 2008
SUMAN KUMAR GUPTA Vs ATUL M MARU
National Consumer Disputes Redressal Commission · 2008 4 CPJ 112
Tribunals and Commissions06 Jun 2008
ESCORTS CONSUMER CREDIT LTD Vs R A VINEELA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 215
Tribunals and Commissions04 Jun 2008
United India Insurance Company Ltd Vs SHWETA CHOUDHARY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 475
Tribunals and Commissions30 May 2008
ORIENTAL INSURANCE Company Limited Vs Sukhdev Kaur
National Consumer Disputes Redressal Commission · 2008 4 CPJ 256
Tribunals and Commissions28 May 2008
V R RAJU Vs NARNE CONSTRUCTIONS PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 8
Tribunals and Commissions27 May 2008Appeal dismissed
KINETIC ENGINEERING P LTD Vs SANTOSH KUMAR PRASAD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 266