Tribunals and Commissions09 Jul 2008
DILIP KUMAR DEBNATH Vs SUPERINTENDENT OF POST KALYANI BUSINESS OFFICE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 260
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 659 of 1,389
Tribunals and Commissions09 Jul 2008
ICICI BANK Vs NIKKA MAL BABU RAM JEWELLERS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 210
Tribunals and Commissions09 Jul 2008
INDIAN AIRLINES LTD Vs TRAVLINX TRAVELS PVT LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 285
Tribunals and Commissions08 Jul 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs GOBIND WOOLLEN MILLS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 355
Tribunals and Commissions08 Jul 2008Revision Petition dismissed
UNITED INDIA INSURANCE CO LTD Vs ARVIND KUMAR RAJAK
National Consumer Disputes Redressal Commission · 2008 3 CPJ 191
Tribunals and Commissions07 Jul 2008
GURJEET SINGH Vs BANK OF PUNJAB LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 70
Tribunals and Commissions05 Jul 2008
ICICI PRUDENTIAL LIFE INSURANCE CO LTD Vs LATIKA SHIVsHANKAR SALUNKE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 996 : 2008 4 CPJ 372
Tribunals and Commissions04 Jul 2008
AIR INDIA Vs ASHA GOSWAMI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 204
Tribunals and Commissions04 Jul 2008
NATIONAL INSURANCE CO LTD Vs SHARP LINE ELECTRONICS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 93
Tribunals and Commissions04 Jul 2008Petitions are dismissed
CENTRAL BANK OF INDIA , CENTAL BANK OF INDIA , CENTRAL BANK OF INDIA, DEBENTURE TRUSTEE SECTION Vs TADEPALLI PADMAJA , P.S.PRABHAKAR RAO , CHADALAVADA LAKSHMAIAH , B.RAMA MOHANA RAO , V.SAVITRI DEVI , HALWASIYA CHHATRA NIWAS, BAJAJ CAPITAL
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 66 : 2008 3 CPJ 124
Tribunals and Commissions04 Jul 2008
Dalip Singh Gosain Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 412
Tribunals and Commissions04 Jul 2008Revision Petition dismissed
V K VARMA Vs Vikram Kumar
National Consumer Disputes Redressal Commission · 2008 3 CPJ 174
Tribunals and Commissions04 Jul 2008
MURARI LAL Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 119
Tribunals and Commissions03 Jul 2008
BLOSSOM COOPERATIVE HOUSE BUILDING FIRST SOCIETY LTD Vs SURINDER SINGH SAINI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 169
Tribunals and Commissions02 Jul 2008Appeal dismissed
MATIUR RAHAMAN Vs Jahanara Begum
National Consumer Disputes Redressal Commission · 2008 3 CPJ 164
Tribunals and Commissions02 Jul 2008
DYNAN MANDIR SHIKSHAN SANSTHAN NAGPUR Vs RECEIVER NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 365
Tribunals and Commissions01 Jul 2008
C G M P AND O NPDCL Vs KOPPU DUDDARAJAM
National Consumer Disputes Redressal Commission · 2008 4 CPJ 139
Tribunals and Commissions01 Jul 2008
RAVINDER KUMAR CHOUDHARY Vs MITHILANCHAL VAHAN TRACTOR PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 126
Tribunals and Commissions01 Jul 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs JYOTI RAM NEGI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 147
Tribunals and Commissions01 Jul 2008
GUJARAT HOUSING BOARD Vs ISHWARLAL MOTIRAM RANA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 173