Tribunals and Commissions30 Jul 2008
POST MASTER GENERAL ANDHRA PRADESH Vs C HANUMANTHA RAO
National Consumer Disputes Redressal Commission · 2008 4 CPJ 234
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 657 of 1,389
Tribunals and Commissions30 Jul 2008
Life Insurance Corporation of India Vs RAJENDRA KHANDU DHOBALE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 560
Tribunals and Commissions29 Jul 2008
SARAF ASSOCIATED Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 76
Tribunals and Commissions28 Jul 2008
KISHAN CHAND ALIAS JAI KISHAN Vs U P AVAS EVAM VIKAS PARISHAD MANAGEMENT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 199 : 2009 1 UC 350
Tribunals and Commissions27 Jul 2008Revision disposed of
RESERVE BANK OF INDIA , Maratha Co-op. Bank Ltd. Vs SUBHAS , Eshwarappa , Bhimsena Tukaramsa Miskin , Ramdas Bhsole , Eshwarappa Shettar , Saraswati R Bhosle. , Eshwarappa Ari , Savitri Desaigoudar , Basangouda R Kandagal
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 59
Tribunals and Commissions25 Jul 2008
NEHRA Vs SHALINI VIJ
National Consumer Disputes Redressal Commission · 2008 4 CPJ 230
Tribunals and Commissions25 Jul 2008
MITHILESH TIWARI Vs NEW INDIA ASSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 349
Tribunals and Commissions25 Jul 2008
P SANKARAN KUTTY Vs TELECOM BSNL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 89
Tribunals and Commissions25 Jul 2008
ORIENTAL INSURANCE CO LTD Vs TANURAM MAHANTA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 345
Tribunals and Commissions24 Jul 2008
HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs SANTHA SUNDARARAJAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 94
Tribunals and Commissions24 Jul 2008
P R BHARECH Vs JET AIRWAYS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 161
Tribunals and Commissions24 Jul 2008Appeal dismissed
National Insurance Co. Ltd. Vs GOBIND CHANDRA NAYAK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 67
Tribunals and Commissions23 Jul 2008
LUDHIANA IMPROVEMENT TRUST Vs Jagdev Singh
National Consumer Disputes Redressal Commission · 2008 4 CPJ 18
Tribunals and Commissions23 Jul 2008
New India Assurance Co Ltd Vs Meena Devi
National Consumer Disputes Redressal Commission · 2008 4 CPJ 111
Tribunals and Commissions22 Jul 2008
New India Assurance Company Ltd Vs D USHA RANI DEAD REP BY HER HUSBAND
National Consumer Disputes Redressal Commission · 2008 4 CPJ 473
Tribunals and Commissions22 Jul 2008Revision Petition allowed
SHAILJA J HEGDE Vs SMARAN BUILDERS
National Consumer Disputes Redressal Commission · 2008 3 CPJ 303 : 2008 3 CPR 256
Tribunals and Commissions22 Jul 2008
VIKRANT GUPT Vs SPECTRUM BUSINESS SUPPORT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 39
Tribunals and Commissions22 Jul 2008
R B JAGDISH PRASAD AND CO Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 159
Tribunals and Commissions21 Jul 2008
DEVA SINGH SHAM SINGH Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 274
Tribunals and Commissions21 Jul 2008
ANGOORI DEVI Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 187