Tribunals and Commissions12 Aug 2008
SHIVA SHAKTI BUILDERS Vs SHIVAS PALACE PHASE-I FLAT OWNERS ASSOCIATION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 109
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 655 of 1,389
Tribunals and Commissions11 Aug 2008
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SHASHI DHAWAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 144
Tribunals and Commissions08 Aug 2008
Sita Ram Vs New India Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 124
Tribunals and Commissions08 Aug 2008
SUNIL CHAWLA Vs WORLD PACK AIR COURIER SERVICE I PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 145
Tribunals and Commissions08 Aug 2008
Air India Ltd Vs L M KHOSLA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 206
Tribunals and Commissions08 Aug 2008
EUREKA FORBES LTD Vs D K MONGA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 219
Tribunals and Commissions07 Aug 2008
REKHA B GANDHI Vs MAHAVIR CORPORATION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 164
Tribunals and Commissions07 Aug 2008
SHAKUMBHRI EXPORTS Vs FORBES GOKAK LIMITED , Leigh Hoegh And Co. , Hayim And Co.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 54 : 2008 3 CPJ 254
Tribunals and Commissions07 Aug 2008Application allowed
Maruti Udyog Ltd. , Competent Automobile Co.Ltd. Vs Ravinder Raj
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 53 : 2008 3 CPJ 251
Tribunals and Commissions07 Aug 2008
LIQUIDATOR BHUDARGAD NAGARI PAT SANSTHA LTD Vs PRATAP RAMRAO INGLE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1197 : 2008 4 CPJ 96
Tribunals and Commissions07 Aug 2008
KULWANT SINGH Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 196
Tribunals and Commissions07 Aug 2008
K THILLAINAYAKAM Vs Madurai City Municipal Corporation
National Consumer Disputes Redressal Commission · 2008 4 CPJ 108
Tribunals and Commissions06 Aug 2008
Dakshin Haryana Bijli Vitran Nigam Ltd Vs DAC RESEARCH AND HEALTH SPECIALITIES PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 192
Tribunals and Commissions06 Aug 2008
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs HARCHARAN SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 194
Tribunals and Commissions06 Aug 2008
KAUSHAL KUMAR SAHU Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 528
Tribunals and Commissions06 Aug 2008
NIIT LTD Vs GANESH HEBBAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 171
Tribunals and Commissions06 Aug 2008
C G DONGRE Vs GANESH GRIH NIRMAN SAHAKARI SAMITI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 106
Tribunals and Commissions06 Aug 2008
BALBIR CHAND Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 246
Tribunals and Commissions06 Aug 2008
URBAN IMPROVEMENT TRUST BIKANER Vs MADAN SONI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 233
Tribunals and Commissions06 Aug 2008
SARVJEET KINRA Vs MODERN DENIM LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1110 : 2008 4 CPJ 450