Tribunals and Commissions09 Sept 2008Petition stands disposed of
Santosh Kanwar, Kailash Chandra Dashora, Mahatama Gandhi Colony Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 45 : 2008 4 CPJ 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 653 of 1,389
Tribunals and Commissions09 Sept 2008
HYUNDAI MOTORS INDIA LTD Vs USHARANI PARTHASARATHY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 319
Tribunals and Commissions09 Sept 2008
RAMA MILK PRIVATE LTD. Vs MAHARASHTRA STATE FINANCIAL CORPORATION NEW EXCELSOR BUILDING , REGIONAL MANAGER, MAHARASHTRA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 46
Tribunals and Commissions08 Sept 2008
NATIONAL INSURANCE COMPANY LIMITED Vs PREM SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 355
Tribunals and Commissions08 Sept 2008
UNITED INDIA INSURANCE CO LTD Vs VIVEK KUMAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 321
Tribunals and Commissions05 Sept 2008
Life Insurance Corporation of India Vs BEENA DEVI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 330
Tribunals and Commissions05 Sept 2008
TVL SP 141-VILATHIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs MAREESWARI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 520
Tribunals and Commissions04 Sept 2008
CHIEF COMMERCIAL MANAGER EASTERN RAILWAY CALCUTTAN Vs Ramesh Chandra Mishra
National Consumer Disputes Redressal Commission · 2008 4 CPJ 343
Tribunals and Commissions04 Sept 2008
JAGANNATH NATTHUJI RAJAS Vs DISTRICT ENGINEER TELECOM AMRAVATI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 237
Tribunals and Commissions03 Sept 2008
DEBIPRASAD SANDHU Vs SENIOR SUPERINTENDENT OF POST OFFICES OF BURDWAN DIVISION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 238 : 2009 1 UC 343
Tribunals and Commissions02 Sept 2008
NATIONAL INSURANCE CO LTD Vs JOGENDRA CHANDRA PAUL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 335
Tribunals and Commissions02 Sept 2008
CIRCLE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES Vs Mohammed Ibrahim
National Consumer Disputes Redressal Commission · 2008 4 CPJ 550
Tribunals and Commissions02 Sept 2008
POST MASTER HSG-I SURAMANGALAM HEAD POST OFFICE SALEM Vs E RAMANATHAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 545
Tribunals and Commissions01 Sept 2008
Capital Control India Private Limited Vs Thomas Cook (India) Limited
National Consumer Disputes Redressal Commission · 2008 4 CPJ 433
Tribunals and Commissions29 Aug 2008Petition dismissed
Manju Bala, Harish Kumar Vs Zonal Manager , BRANCH MANGER , Branch Manager Life Insurance Corporation of India , Divisional Manager Divisional Office
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 47 : 2008 4 CPJ 253
Tribunals and Commissions28 Aug 2008
MANMOHAN SINGH CHEEMA Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 458
Tribunals and Commissions28 Aug 2008
Life Insurance Corporation of India Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 326
Tribunals and Commissions28 Aug 2008
ORIENTAL INSURANCE CO LTD Vs PARVESH CHANDER CHADHA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 211
Tribunals and Commissions28 Aug 2008
PARKASH KAUR Vs ICICI LOMBARD GENERAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 309
Tribunals and Commissions27 Aug 2008
UNITED INDIA INSURANCE CO LTD Vs MD ABDUL FAZAL CHOUDHARY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 267