Tribunals and Commissions27 Aug 2008
Atul Nanda Vs Reserve Bank of India
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 48
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 654 of 1,389
Tribunals and Commissions25 Aug 2008
SUDERSHAN KUMAR MAHAJAN Vs TELEPHONE EXCHANGE
National Consumer Disputes Redressal Commission · 2008 4 CPJ 82
Tribunals and Commissions25 Aug 2008
Jindal Oil and Ginning Factory Vs PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 294
Tribunals and Commissions22 Aug 2008
Municipal Council Vs Sant Ram
National Consumer Disputes Redressal Commission · 2008 4 CPJ 379
Tribunals and Commissions22 Aug 2008
P D SHENOY AND MR S K NAIK MEMBERS SAROJ Vs MAHINDRA AND MAHINDRA FINANCIAL SERVICE LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 217
Tribunals and Commissions22 Aug 2008
AKHILESH KUMAR VERMA Vs SKIPPER BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 3
Tribunals and Commissions21 Aug 2008
UDAYKUMAR RAMNIVASJI VYAS Vs TRILOK SINGH MULKRAJ BUDHRAJA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 416
Tribunals and Commissions21 Aug 2008
ABDUL RAUOOF Vs DIRECTOR OF ELVI MOTORS PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 244 : 2009 1 UC 322
Tribunals and Commissions20 Aug 2008
PSEB Vs SINGLA RICE AND GENERAL MILLS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 6
Tribunals and Commissions19 Aug 2008
CITI BANK Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 248
Tribunals and Commissions19 Aug 2008Appeal disposed of
Esys Information Technologies Ltd. Vs New India Assurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1187 : 2008 0 NCDRC 49 : 2008 4 CPJ 30
Tribunals and Commissions19 Aug 2008
Awadh Kishore Sahay Vs STANDARD CHARTERED BANK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 213 : 2009 1 UC 332
Tribunals and Commissions14 Aug 2008
LIFE INSURANCE CORPN OF INDIA Vs SIBA PRASAD DASH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 156
Tribunals and Commissions14 Aug 2008
J.K.Mittal Vs Kingfisher Airlines Ltd.
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 52 : 2008 3 CPJ 253 : 2008 3 CPJ 359
Tribunals and Commissions14 Aug 2008
Rajendra Shukla Vs Union Bank of India
National Consumer Disputes Redressal Commission · 2008 4 CPJ 183
Tribunals and Commissions13 Aug 2008Appeal disposed of
L. Leela Vs C. Kollammai
National Consumer Disputes Redressal Commission · 2008 4 CPJ 71
Tribunals and Commissions13 Aug 2008
IDBI BANK LIMITED Vs T K NAGARATHNA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 136
Tribunals and Commissions13 Aug 2008
CHANDRAKANTH Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 202 : 2009 1 UC 501
Tribunals and Commissions13 Aug 2008
NETWORLD Vs PARAMJOT SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 395
Tribunals and Commissions13 Aug 2008
DEEPAK GOKARN Vs MAHANT GURMUKH SINGH CHARITABLE HOSPITAL TRUST
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1192 : 2008 4 CPJ 110