Tribunals and Commissions06 Aug 2008Petition allowed
Ajmer Vidyut Vitaran Nigam Ltd. and Ors. Vs KESHAR DEVI
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 117 : 2009 1 UC 645
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 656 of 1,389
Tribunals and Commissions05 Aug 2008
SAHAKAR AYUKT AND NIBANDHAK SAHKARI SANSTHA Vs JAGMOHAN SINGH CHATRATH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 141
Tribunals and Commissions05 Aug 2008Appeal is dismissed
CMD, Bank of Baroda Vs George John
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 55 : 2008 4 CPJ 90
Tribunals and Commissions05 Aug 2008
MANDAPAM FISHERMEN CO-OPERATIVE SOCIETY Vs MUNIASAMY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 95
Tribunals and Commissions05 Aug 2008
RIZWANA SHAIKH Vs LOVELEENA NADIR
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1079 : 2008 4 CPJ 74
Tribunals and Commissions04 Aug 2008
DELHI DEVELOPMENT AUTHORITY Vs Radhey Mohan
National Consumer Disputes Redressal Commission · 2008 4 CPJ 113
Tribunals and Commissions04 Aug 2008
SUBODH C GUPTA Vs SCANDINAVIAN AIRLINES SYSTEMS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 48
Tribunals and Commissions04 Aug 2008
Sehgal Knitwears Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 57 : 2008 4 CPJ 152
Tribunals and Commissions04 Aug 2008
A P TRANSCO Vs EDEN ENCLAVE OWNERS WELFARE ASSOCIATION
National Consumer Disputes Redressal Commission · 2008 4 CPJ 60
Tribunals and Commissions04 Aug 2008
Ranchi University Vs NUZMAT SULTANA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 148
Tribunals and Commissions02 Aug 2008
CHOICE SHOE MART Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1241 : 2008 4 CPJ 66
Tribunals and Commissions01 Aug 2008
SYMPHONY MARKETING PVT LTD Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 34
Tribunals and Commissions01 Aug 2008Appeal dismissed
Bikajicama Place Vs Atul Virmani
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 58 : 2008 3 CPJ 281
Tribunals and Commissions01 Aug 2008
SUDATTA BHATTACHARJEE Vs ARDEE INFRASTRUCTURE LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 541
Tribunals and Commissions01 Aug 2008Appeal allowed
PRADEEP KUMAR GARG Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 3 CPJ 423
Tribunals and Commissions01 Aug 2008Petition dismissed
Chandra Prakash Patidar Vs Mahesh Kumar and Brothers
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 115 : 2009 1 UC 497
Tribunals and Commissions31 Jul 2008
SHEEL KUMAR NARENDRA PAPER PRODUCTS Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 85
Tribunals and Commissions31 Jul 2008
P GYANCHANDER Vs K PARVATHALU
National Consumer Disputes Redressal Commission · 2008 4 CPJ 454
Tribunals and Commissions30 Jul 2008
SANT GAJANAN MAHARAJ Vs Pratibha
National Consumer Disputes Redressal Commission · 2008 4 CPJ 177
Tribunals and Commissions30 Jul 2008
PRATAP Vs MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 79