Tribunals and Commissions18 Jul 2008
SUNITY KUMAR CHAUDHARY Vs RAHUL KUMAR SINGH
National Consumer Disputes Redressal Commission · 2008 4 CPJ 157
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 658 of 1,389
Tribunals and Commissions18 Jul 2008
INDIAN POSTAL DEPARTMENT Vs DIWAKAR DANGI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 193
Tribunals and Commissions18 Jul 2008
SENIOR SUPERINTENDENT POST AND TELEGRAPH DEPARTMENT CIRCLE AT SOLAN H P Vs M L GUPTA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1246 : 2008 4 CPJ 123
Tribunals and Commissions18 Jul 2008
SLUM AND J J DEPARTMENT MCD Vs Vijay Singh
National Consumer Disputes Redressal Commission · 2008 4 CPJ 280
Tribunals and Commissions17 Jul 2008
A N L PARCEL SERVICE Vs NEW AMIT TEXTILES
National Consumer Disputes Redressal Commission · 2008 4 CPJ 205 : 2009 1 UC 628
Tribunals and Commissions17 Jul 2008
SUBHASH OTARMAL JAIN Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 197
Tribunals and Commissions17 Jul 2008Petition is dismissed
Maruti Suzuki(India) Ltd. Vs Adulapuram Buchiraju
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 62 : 2008 3 CPJ 119
Tribunals and Commissions16 Jul 2008
REETA RANI Vs METRO MOTORS PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 390
Tribunals and Commissions16 Jul 2008
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs RAJU KACHHAWA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 312
Tribunals and Commissions16 Jul 2008
New India Assurance Co Ltd Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2008 0 CTJ 958 : 2008 4 CPJ 63
Tribunals and Commissions16 Jul 2008
LEENA KALRA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 104
Tribunals and Commissions15 Jul 2008
Imperial Exports Ltd. Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2008) 07 NCDRC CK 0065
Tribunals and Commissions15 Jul 2008Appeal Allowed
General Manager, City Bank, & Anr. Vs Mohd. Ayub, & Anr.
National Consumer Disputes Redressal Commission · (2008) 07 NCDRC CK 0064
Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties
Tribunals and Commissions15 Jul 2008
CITI BANK Vs Mohd Ayub
National Consumer Disputes Redressal Commission · 2008 3 CPJ 344
Tribunals and Commissions14 Jul 2008
UNITED INDIA INSURANCE CO LTD Vs GHULAB FRUITS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 105
Tribunals and Commissions11 Jul 2008
Subramaniam Vs INSTITUTE OF COSTS AND WORKS ACCOUNTANTS OF INDIA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 188
Tribunals and Commissions11 Jul 2008
ISHWAR RAWAT Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 351
Tribunals and Commissions10 Jul 2008Revision Petition dismissed
REGIONAL PASSPORT OFFICER Vs Anuradha Thadipathri Gopinath
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 64 : 2008 3 CPJ 118
Tribunals and Commissions10 Jul 2008
NATIONAL INSURANCE CO LTD Vs CHANGA ELECTRONICS
National Consumer Disputes Redressal Commission · 2008 4 CPJ 475
Tribunals and Commissions10 Jul 2008
PANSARI VEGETABLE AND OILS PVT LTD Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 335