Tribunals and Commissions22 Sept 2008
ALOK TANDON Vs SCANDINAVIAN AIRLINES SYSTEM
National Consumer Disputes Redressal Commission · 2008 4 CPJ 357
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 652 of 1,389
Tribunals and Commissions22 Sept 2008
New India Assurance Co Ltd Vs Therasa
National Consumer Disputes Redressal Commission · 2008 4 CPJ 353
Tribunals and Commissions19 Sept 2008
SHANKAR KUMAR MITRA Vs EASTERN RAILWAY EMPLOYEES CO
National Consumer Disputes Redressal Commission · 2008 4 CPJ 500
Tribunals and Commissions19 Sept 2008
SHIRSENDU MAZUMDAR Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 410
Tribunals and Commissions19 Sept 2008
RUPALI BANSALN Vs RELIANCE INFOCOM LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 209
Tribunals and Commissions18 Sept 2008
SURENDRA CHEMICALS Vs INDIAN DRUGS PHARMACEUTICALS LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 498
Tribunals and Commissions18 Sept 2008
B PARDHASARADHI Vs V TRIPURASUNDARI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 394
Tribunals and Commissions17 Sept 2008
CONNEXION ARCADE 71 THE MALL SHIMLA Vs Rajesh Kumar Sharma
National Consumer Disputes Redressal Commission · 2008 4 CPJ 497
Tribunals and Commissions17 Sept 2008
Life Insurance Corporation of India Vs PURNIMA ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 316
Tribunals and Commissions17 Sept 2008
M V J COLLEGE OF ENGINEERING Vs TUKARAM RAO
National Consumer Disputes Redressal Commission · 2008 4 CPJ 247
Tribunals and Commissions17 Sept 2008Petition is dismissed
Ranjit Singh, Raj Singh Vs Secretary, Department of Posts Government of India , Superintendent, Head Post Office , Manager, Department of Posts , Superintendent, General Post Office , Branch Manager, Oriental Bank of Commerce Ferozepur Cantt
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 42
Tribunals and Commissions16 Sept 2008
KOTAK MAHINDRA PRIME LTD Vs Sharda Gupta
National Consumer Disputes Redressal Commission · 2008 4 CPJ 440
Tribunals and Commissions16 Sept 2008
SHOBHA CHAUHAN MRS N Vs SATI SARKAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 361
Tribunals and Commissions16 Sept 2008
Rajiv Gulati Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 2008 4 CPJ 425 : 2013 3 CPJ 273
Tribunals and Commissions16 Sept 2008
RAJNISH TULIN Vs NATIONAL INSURANCCE CO LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 301
Tribunals and Commissions15 Sept 2008
NEW INDIA ASSURANCE COMPANY LIMITED Vs ANEES AHMED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 517
Tribunals and Commissions12 Sept 2008
ISH KUMAR Vs HFCL INFOTEL LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 359
Tribunals and Commissions12 Sept 2008
SIDDHARTHA BHATTACHARYAN Vs BIMAL SINGHA ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 272
Tribunals and Commissions11 Sept 2008
Society of Catalysts N - 130, Panchshila Park New Delhi Vs Star Plus TV Star India Pvt. Ltd , Bharti Airtel Ltd
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1178 : 2008 0 NCDRC 44 : 2008 4 CPJ 1
Tribunals and Commissions11 Sept 2008
Dakshin Haryana Bijli Vitran Nigam Ltd Vs Megh Raj
National Consumer Disputes Redressal Commission · 2008 4 CPJ 11