Tribunals and Commissions09 Jan 2009
ABDUL LATHEEF Vs Chandrahasa Kotian And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 172
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 650 of 1,389
Tribunals and Commissions07 Jan 2009
SWADESH SINGH Vs Uttar Pradesh Avas Evam Vikas Parishad And Ors.
National Consumer Disputes Redressal Commission · 2009 2 CPJ 356
Tribunals and Commissions06 Jan 2009
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs Parchuri Narayana
National Consumer Disputes Redressal Commission · 2009 1 CPJ 180
Tribunals and Commissions06 Jan 2009
Vanitaben Retilal Fulbaria Vs LIC OF INDIA
National Consumer Disputes Redressal Commission · 2009 1 CPJ 161
Tribunals and Commissions05 Jan 2009Petition is dismissed
RAJENDRA PROPERTIES AND INDUSTRIES Vs Om Parkash
National Consumer Disputes Redressal Commission · 2009 0 NCDRC 26 : 2009 1 CPJ 282
Tribunals and Commissions05 Jan 2009
NATIONAL INSURANCE CO. LTD. Vs Sajan Kumar Agarwal
National Consumer Disputes Redressal Commission · 2009 1 CPJ 175
Tribunals and Commissions05 Jan 2009
Punjab Urban Planning And Development Authority And Anr. Vs Kanwaljit Singh Ahluwalia And Anr.
National Consumer Disputes Redressal Commission · 2009 1 CPJ 178
Tribunals and Commissions17 Dec 2008
Branch Post Master Village and Post Jaitpur and others Vs Chandra Shekhar Pandey
National Consumer Disputes Redressal Commission · (2008) 12 NCDRC CK 0001
Tribunals and Commissions10 Dec 2008
Orissa State Warehousing Corporation Vs Senior Divisional Manager
National Consumer Disputes Redressal Commission · (2008) 12 NCDRC CK 0003
Tribunals and Commissions05 Dec 2008
Bagewadi L.M.G. Vs Megacity Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2008) 12 NCDRC CK 0002
Consumer Protection Act, 1986, Section 25, Section 27 - Enforcement of orders of the District Forum, the State Commission or the National Commission. - Penalties
Tribunals and Commissions03 Dec 2008
Oriental Insurance Co. Ltd. Vs Om Prakash Gupta and another
National Consumer Disputes Redressal Commission · (2008) 12 NCDRC CK 0004
Indian Penal Code, 1860, Section 379, Section 406 - Punishment for theft - Punishment for Criminal breach of trust
Tribunals and Commissions14 Nov 2008
Mayur Co-operative Group Housing Society Ltd Vs Osan and Associates Through its Proprietor Avtar Singh Osan , Avtar Singh Osan Proprietor and Senior Architect, Osan and Associates
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 39 : 2008 4 CPJ 255
Tribunals and Commissions07 Nov 2008Petition stands dismissed
Neo Hydraulics Vs Leena Sanjay Maloo
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 50
Tribunals and Commissions05 Nov 2008Revision Petition allowed
Apolinario Coutinho Vs Pinto Associates
National Consumer Disputes Redressal Commission · 2008 4 CPJ 504
Tribunals and Commissions05 Nov 2008
SOURAV PAUL Vs BAJAJ ALLAINZ GENERAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 506
Tribunals and Commissions23 Oct 2008
JOGINDER SINGH Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 4 CPJ 240
Tribunals and Commissions23 Oct 2008Revision petitions are disposed of
JOGINDER SINGH , ORIENTAL INSURANCE COMPANY LTD Vs JOGINDER SINGH , Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 72
Tribunals and Commissions23 Oct 2008
CHIEF POST MASTER GENERAL PUNJAB Vs MURLI DHAR
National Consumer Disputes Redressal Commission · 2008 4 CPJ 279 : 2009 1 UC 509
Tribunals and Commissions23 Oct 2008Appeal are dismissed
VIJAYA BANK Vs Pooja G. Joshi
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 83
Tribunals and Commissions22 Oct 2008
Senior Superintendent of Post Offices Vs KAMDEO PRASAD ROY
National Consumer Disputes Redressal Commission · 2008 4 CPJ 519