Tribunals and Commissions28 Apr 2008
CANARA BANK Vs SUNDESHWARI SAHAY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 295
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 664 of 1,389
Tribunals and Commissions28 Apr 2008
BAISHNABA CHARAN BAGUDAI Vs KALINGA GRAMYA BANK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 81
Tribunals and Commissions28 Apr 2008
AJAY ENTERPRISES Vs RAVINDRA BHAIDAS PATIL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 479
Tribunals and Commissions23 Apr 2008
PRIYALATA PANDA Vs MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 73
Tribunals and Commissions23 Apr 2008
UNION BANK OF INDIA Vs S RAJAMANICKAM MUDALIAR COMPANY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 56 : 2008 3 CPR 95
Tribunals and Commissions23 Apr 2008
ROURKELA DEVELOPMENT AUTHORITY Vs SARASWATI NAYAK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 86
Tribunals and Commissions23 Apr 2008
PUNJAB STATE ELECTRICITY BOARD Vs Sukhjinder Singh
National Consumer Disputes Redressal Commission · 2008 4 CPJ 143
Tribunals and Commissions23 Apr 2008Revision Petition dismissed
ORIENTAL INSURANCE CO LTD Vs MADAN KUMAR DUTTA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 366
Tribunals and Commissions22 Apr 2008Appeal allowed
SANDHYARANI DAS Vs LIC of India
National Consumer Disputes Redressal Commission · 2008 3 CPJ 35
Tribunals and Commissions22 Apr 2008Appeal partly allowed
BIKRAMADITYA PAUL Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 203
Tribunals and Commissions21 Apr 2008
Dakshin Haryana Bijli Vitran Nigam Ltd Vs RAJJI BAI
National Consumer Disputes Redressal Commission · 2008 4 CPJ 563
Tribunals and Commissions21 Apr 2008
Haryana Board of School Education Vs MANISHA
National Consumer Disputes Redressal Commission · 2008 4 CPJ 521
Tribunals and Commissions21 Apr 2008Appeal is disposed of
State Consumer Disputes Redressal Commission , Viewtech Imaging Equipment Pvt.Ltd. , Viewtech Imaging Systems Vs CMC Ltd. , Dayaram Metharam Marketing
National Consumer Disputes Redressal Commission · 2008 0 NCDRC 82 : 2008 2 CPJ 240
Tribunals and Commissions17 Apr 2008
BUDH PRAKASH Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 363
Tribunals and Commissions17 Apr 2008Appeal disposed of
UCO BANK Vs R P DHANDA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 24
Tribunals and Commissions16 Apr 2008Appeal allowed
ORIENTAL INSURANCE COMPANY Vs BABU RAM
National Consumer Disputes Redressal Commission · 2008 3 CPJ 269
Tribunals and Commissions16 Apr 2008Appeal allowed
AMIT VERMA Vs SR SUPERINTENDENT OF POST OFFICES
National Consumer Disputes Redressal Commission · 2008 3 CPJ 61
Tribunals and Commissions16 Apr 2008
HUDA Vs Krishan Kumar
National Consumer Disputes Redressal Commission · 2008 4 CPJ 556
Tribunals and Commissions16 Apr 2008Revision Petition disposed of
IMPROVEMENT TRUST BARNALA Vs Pal Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 367
Tribunals and Commissions15 Apr 2008Appeals allowed
SADANAND SUNDAR RAO MAHAJAN Vs MANIPAL FINANCE CORPORATION LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 75