Tribunals and Commissions18 Dec 2007
PARMILA DEVI Vs DAKSHINI HARYANA BIJLI VITRAN NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2008 4 CPJ 332
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 680 of 1,389
Tribunals and Commissions18 Dec 2007Appeal dismissed
Saroj Bala Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 260 : 2008 1 CPR 145
Tribunals and Commissions18 Dec 2007
PRAKASH Vs RADHESHYAM AGARWAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 207 : 2008 1 CPR 229
Tribunals and Commissions18 Dec 2007Appeal dismissed
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs GOKUL FULCHAND LANGADEWALE ALIAS LODHI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 380
Tribunals and Commissions18 Dec 2007
LAKSHMI MEDICAL AGENCIES Vs ON-DOT COURIER AND CARGO LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 514
Tribunals and Commissions17 Dec 2007Appeal dismissed
B R CHOUDHARY Vs PUNJAB TECHNICAL UNIVERSITY PTU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 2
Tribunals and Commissions17 Dec 2007
ELECTROCOM MARKETING AND MANAGEMENT SERVICES Vs DEPARTMENT OF HOSPITAL AND CLINICAL PHARMACY SERVICES MEDICAL COLLEGE HOSPITAL
National Consumer Disputes Redressal Commission · 2008 4 CPJ 58
Tribunals and Commissions17 Dec 2007
Cement Corporation of India Ltd Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 36
Tribunals and Commissions14 Dec 2007Appeal dismissed
DILBAGH HUSSAIN ALIAS DILBAGH SINGH Vs SHARDA NURSING HOME
National Consumer Disputes Redressal Commission · 2008 2 CPJ 46
Tribunals and Commissions14 Dec 2007
ASIANET SATELLITE COMMUNICATIONS LTD Vs MOHAMMED FAISEL A
National Consumer Disputes Redressal Commission · 2008 3 CPJ 477
Tribunals and Commissions14 Dec 2007
Rakesh Kumar Shaw Vs ASHOK KUMAR NAYAK
National Consumer Disputes Redressal Commission · 2008 1 CPJ 226 : 2008 1 CPR 309
Tribunals and Commissions14 Dec 2007Appeal dismissed
VIJAY INDUSTRIES AND PROJECT LTD Vs UNITED INDIA INSURANCE CO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 209 : 2008 1 CPR 327
Tribunals and Commissions14 Dec 2007Appeal dismissed
Sudarshan Kumar Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 312
Tribunals and Commissions13 Dec 2007Revision Petition allowed
Consumer Education and Research Society Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 110
Tribunals and Commissions13 Dec 2007
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs MOHANABAI YASHWANT PATIL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 455
Tribunals and Commissions13 Dec 2007
MAHINDRA AND MAHINDRA LIMITED Vs RANVIJAY SINGH
National Consumer Disputes Redressal Commission · 2008 3 CPJ 216
Tribunals and Commissions13 Dec 2007Appeal dismissed
INDIAN AIRLINES Vs MASRAT ISLAM SOHRAWARDY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 488
Tribunals and Commissions12 Dec 2007
N M JAYARAM Vs ASHED PROPERTIES AND INVESTMENT PVT LTD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 397
Tribunals and Commissions12 Dec 2007
COX AND KINGS I LTD Vs COL NARNE RANGA RAO
National Consumer Disputes Redressal Commission · 2008 1 CPJ 223
Tribunals and Commissions12 Dec 2007Appeal allowed
HARPAL KOUR Vs JET AIRWAY INDIA LTD
National Consumer Disputes Redressal Commission · 2008 2 CPJ 203