Tribunals and Commissions06 Nov 2007Appeal dismissed
PUNJAB UNIVERSITY CHANDIGARH Vs DEEPIKA MOHAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 97
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 684 of 1,389
Tribunals and Commissions05 Nov 2007
MAMTA SRIDHAR IYER Vs KUNJANNAM POULOSE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 411
Tribunals and Commissions05 Nov 2007Appeal allowed
U K JAMSHID Vs K V RATNAKARAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 256
Tribunals and Commissions02 Nov 2007
UTTARI HARYANA BIJLI VITRAN NIGAM LTD Vs GAUTAM PLASTIC
National Consumer Disputes Redressal Commission · 2008 1 CPJ 62
Tribunals and Commissions02 Nov 2007
TAPAN BOSE Vs ICICI Bank Ltd
National Consumer Disputes Redressal Commission · 2008 2 CPJ 233
Tribunals and Commissions02 Nov 2007Appeal dismissed
V MOHAN RAO Vs MIOT HOSPITALS
National Consumer Disputes Redressal Commission · 2008 1 CPJ 179 : 2008 1 CPR 15
Tribunals and Commissions02 Nov 2007
ST GREGORIOUS - MISSION HOSPITAL Vs ROJI GEORGE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 68 : 2008 1 CPR 7
Tribunals and Commissions31 Oct 2007
Syndicate Bank Vs RAMAKANT T KHANDKE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 404 : 2008 1 CPR 53
Tribunals and Commissions31 Oct 2007Appeals disposed of
MOHINI WHEAT PRODUCT Vs NALANDA AGRO WORK
National Consumer Disputes Redressal Commission · 2008 0 CTJ 270 : 2008 1 CPJ 65 : 2008 1 CPR 2
Tribunals and Commissions31 Oct 2007Appeal allowed
PRASANTA KUMAR CHAKRABORTY Vs JAHAR DEBNATH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 473
Tribunals and Commissions31 Oct 2007Appeal dismissed
P N SUDHAKAR GUPTA Vs ANUGRAHA VITTALA NURSING HOME
National Consumer Disputes Redressal Commission · 2008 1 CPJ 57
Tribunals and Commissions31 Oct 2007
Muthu Swami Vs P R J ENTERPRISES
National Consumer Disputes Redressal Commission · 2008 1 CPJ 45
Tribunals and Commissions30 Oct 2007
DIVISIONAL FOREST OFFICER Vs Tilak Raj
National Consumer Disputes Redressal Commission · 2008 0 CTJ 274 : 2008 1 CPJ 49
Tribunals and Commissions30 Oct 2007Appeal dismissed
Mohinder Singh Vs PUDA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 37
Tribunals and Commissions30 Oct 2007
Eicher Tractors Vs B KUBENDRAPPA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 159
Tribunals and Commissions29 Oct 2007
SOUTH EASTERN SEEDS CORPORATION Vs R SHEKHAR ALIAS SRIDHAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 158
Tribunals and Commissions26 Oct 2007Appeal allowed
SREE MASTHI ENTERPRISES Vs KALLINGAL IQBAL
National Consumer Disputes Redressal Commission · 2008 3 CPJ 162
Tribunals and Commissions24 Oct 2007
Saraswati Das Vs CUTTACK DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 223
Tribunals and Commissions24 Oct 2007Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs NIRMALA DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 327
Tribunals and Commissions24 Oct 2007Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Kamlesh Rani
National Consumer Disputes Redressal Commission · 2007 4 CPJ 383 : 2008 2 CPJ 185