Tribunals and Commissions11 Oct 2007Appeal partly allcowed
Industrial Development Bank Of India Ltd Vs PRAFULLACHANDRA S DATYE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 17
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 686 of 1,389
Tribunals and Commissions10 Oct 2007Revision Petition disposed of
J.K. AGRI-GENETICS Vs SIDDULA RAMESH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 286
Tribunals and Commissions10 Oct 2007Appeal allowed
ACCOUNTANT GENERAL Vs PANDURANG MARUTI INGAWALE
National Consumer Disputes Redressal Commission · 2008 0 CTJ 158 : 2008 1 CPJ 211 : 2008 1 CPR 67
Tribunals and Commissions10 Oct 2007Petition is allowed
MAHESH CHANDRA SHARMA Vs MODERN THREADS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 77 : 2007 4 CPJ 353
Tribunals and Commissions10 Oct 2007Revision Petition disposed of
ICICI Bank Ltd. Vs SANDEEP KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 391
Tribunals and Commissions09 Oct 2007Appeal allowed
CHOTI DEVI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 401
Tribunals and Commissions08 Oct 2007Appeal allowed
Babu Lal Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2008 1 CPJ 185
Tribunals and Commissions08 Oct 2007
R P BRICKS Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 208
Tribunals and Commissions05 Oct 2007Revision Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs N.S. KOHLI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 339
Tribunals and Commissions05 Oct 2007Appeal dismissed
JAIPUR BULK CARRIER Vs MUKESH OIL MILL PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 411
Tribunals and Commissions05 Oct 2007Appeal allowed
United India Insurance Company Ltd Vs Mahinder Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 394
Tribunals and Commissions04 Oct 2007Revision Petition allowed
PUNJAB URBAN PLANNING AND DEVP AUTHORITY Vs PREM SINGH MANN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 65
Tribunals and Commissions04 Oct 2007Appeal dismissed
UNITED INDIA INSURANCE COMPANY Vs ANUMOLU RAMA KRISHNA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 291 : 2008 2 CPJ 374
Tribunals and Commissions04 Oct 2007Appeals dismissed
ANKUR SEEDS P LTD Vs KONDABROLU HASEN RAO
National Consumer Disputes Redressal Commission · 2008 2 CPJ 496
Tribunals and Commissions04 Oct 2007
United India Insurance Company Limited Vs VARDHMAN AGENCIES
National Consumer Disputes Redressal Commission · 2008 2 CPJ 329
Tribunals and Commissions04 Oct 2007Revision Petitions dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs ROHIT KUMAR AGGARWAL ETC ETC
National Consumer Disputes Redressal Commission · 2008 2 CPJ 68
Tribunals and Commissions04 Oct 2007Application dismissed
UTTARANCHAL POWER CORPN. LTD. Vs GOSWAMI KHARIA FACTORY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 338
Tribunals and Commissions04 Oct 2007Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs EX-SUBEDAR MAHIPAL SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 572
Tribunals and Commissions03 Oct 2007Appeal dismissed
SHALAN SHRIRANG JADHAV Vs PRAKASH CHOUKWALE
National Consumer Disputes Redressal Commission · 2008 1 CPJ 28 : 2008 1 CPR 46
Tribunals and Commissions03 Oct 2007Appeal allowed
PUNJAB UNIVERSITY Vs RAM CHANDER
National Consumer Disputes Redressal Commission · 2008 2 CPJ 554