Tribunals and Commissions07 Aug 2007Appeal disposed of
TATA FINANCE LIMITED Vs Urmila Singh
National Consumer Disputes Redressal Commission · 2008 1 CPJ 410
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 694 of 1,389
Tribunals and Commissions06 Aug 2007Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs SHIV SHANKAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 191
Tribunals and Commissions06 Aug 2007Revision Petition dismissed
SDO, UTTARI HARYANA BIJLI VITRAN NIGAM LTD. Vs AJIT SINGH @ SURJIT SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPR 67 : 2007 4 CPJ 337
Tribunals and Commissions06 Aug 2007
SUB-DIVISIONAL OFFICER UHBVNL Vs SURINDER PAL
National Consumer Disputes Redressal Commission · 2007 3 CPR 73 : 2007 4 CPJ 113
Tribunals and Commissions06 Aug 2007
UNITED INDIA INSURANCE CO LTD Vs SAVIKAR PLYBOARDS LIMITED
National Consumer Disputes Redressal Commission · 2008 1 CPJ 154
Tribunals and Commissions06 Aug 2007Appeal stands allowed
D.K.GANDHI Vs M.MATHIAS
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 68 : 2007 3 CPJ 337 : 2009 2 COMPLJ 468
Tribunals and Commissions06 Aug 2007Complaint is allowed
KURJI HOLY FAMILY HOSPITAL Vs BOEHRINGER MANNHEIM INDIA LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 67 : 2007 3 CPJ 371
Tribunals and Commissions03 Aug 2007Appeal allowed
MADAN LAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2008 2 CPJ 67
Tribunals and Commissions03 Aug 2007
RESERVE BANK OF INDIA Vs ESHWARAPPA
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 69
Tribunals and Commissions02 Aug 2007
Life Insurance Corporation of India Vs RANGRAJ MEHTA
National Consumer Disputes Redressal Commission · 2008 0 CTJ 1198 : 2008 4 CPJ 102
Tribunals and Commissions01 Aug 2007
NATIONAL INSURANCE CO LTD Vs SHEIKH MOHD YASEEN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 404
Tribunals and Commissions01 Aug 2007Appeal allowed
SURENDRANATH SONKIA Vs M P STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2008 1 CPJ 261
Tribunals and Commissions31 Jul 2007Appeal dismissed
BALASADI MAHALAKSHMI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 384
Tribunals and Commissions31 Jul 2007Appeal allowed
KOMAL RAM SAHU Vs SOMNATH SAHU
National Consumer Disputes Redressal Commission · 2008 2 CPJ 420
Tribunals and Commissions31 Jul 2007
Life Insurance Corporation of India Vs DEVKI BAI
National Consumer Disputes Redressal Commission · 2007 3 CPR 93 : 2007 4 CPJ 50
Tribunals and Commissions31 Jul 2007
ORIENTAL INSURANCE CO LTD Vs SURENDRA KUMAR JAIN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 439
Tribunals and Commissions31 Jul 2007
Maruti Udyog Limited Vs ANSI D SILVA
National Consumer Disputes Redressal Commission · 2007 3 CPR 25 : 2007 4 CPJ 144
Tribunals and Commissions31 Jul 2007
NAVNIKETAN CO-OPERATIVE GROUP HOUSING SOCIETY LTD Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPR 61 : 2007 4 CPJ 83
Tribunals and Commissions31 Jul 2007Appeal dismissed
BARINDER KAUR Vs Chander Malhotra
National Consumer Disputes Redressal Commission · 2008 1 CPJ 265
Tribunals and Commissions31 Jul 2007Appeal dismissed
Bhaskar Sen Vs AMERICAN EXPRESS BANK LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 392