Tribunals and Commissions18 Jul 2007Revision Petition dismissed
DELHI DEVELOPMENT AUTHORITY Vs INDRA PRAKASH KATYAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 461
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 696 of 1,389
Tribunals and Commissions18 Jul 2007Appeal allowed
A. VENKATA RAVI KISHORE Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 244
Tribunals and Commissions18 Jul 2007Complaint is partly allowed
SARWAT ALI KHAN Vs R.GOGI, INSTITUTE OF OPHTHALMOLOGY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 64 : 2007 3 CPJ 179 : 2007 3 UC 1731 : 2009 2 COMPLJ 454
Tribunals and Commissions17 Jul 2007Appeal allowed
RELIANCE ENERGY CENTRE Vs MUKARAM SHAIKH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 180
Tribunals and Commissions17 Jul 2007
RAJASTHAN STATE PENSION AND PENSIONERS WELFARE DEPARTMENT Vs SACHINAND PANDEY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 122
Tribunals and Commissions17 Jul 2007Revision petition dismissed
GENERAL MOTORS NOW DEFUNCT Vs SWARAN SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 301
Tribunals and Commissions17 Jul 2007
Masarat Islam Soharwardy Vs Ashfaque Karim
National Consumer Disputes Redressal Commission · 2008 1 CPJ 414
Tribunals and Commissions16 Jul 2007Appeals allowed
Pawan Bansal (Dr.) Vs DARSHAN SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 421
Tribunals and Commissions16 Jul 2007
ADDI INDUSTRIES LTD. Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 380
Tribunals and Commissions16 Jul 2007Revision Petition disposed of
INDRAPURI EXPRESS COURIER PVT. LTD. Vs ALLIED BUSINESS CORPORATION
National Consumer Disputes Redressal Commission · 2007 3 CPR 34 : 2007 3 CPR 91 : 2007 4 CPJ 165
Tribunals and Commissions16 Jul 2007
H S E B NOW H V P N Vs HARI SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 84
Tribunals and Commissions16 Jul 2007Revision Petition dismissed
LAXMI PUTHANI INDUSTRIES Vs Karnataka State Financial Corpn.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 466
Tribunals and Commissions16 Jul 2007
HINDUSTAN FERTILIZER CORPORATION LTD. Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 61 : 2007 3 CPJ 209
Tribunals and Commissions13 Jul 2007Revision Petition dismissed
AJMER VIDYUT VITRAN NIGAM LTD. Vs SALAMUDIN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 207
Tribunals and Commissions13 Jul 2007Revision Petition disposed of
VINOD KUMAR BOHARA Vs SHREENATH TRAVELLERS
National Consumer Disputes Redressal Commission · 2007 3 CPR 42 : 2007 4 CPJ 164
Tribunals and Commissions13 Jul 2007Appeal dismissed
Life Insurance Corporation of India Vs DARSHANA DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 319
Tribunals and Commissions13 Jul 2007Appeal disposed of
SARVALAXMI MARINES Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 471
Tribunals and Commissions13 Jul 2007
DANNU HYBRID COTTON SEED Vs RAYARAKULA CHANDRAMOULI
National Consumer Disputes Redressal Commission · 2008 3 CPJ 409
Tribunals and Commissions12 Jul 2007Appeal allowed
REGIONAL PROVIDENT FUND COMMISSIONER Vs DINANATH RAJPUT
National Consumer Disputes Redressal Commission · 2007 3 CPR 84 : 2007 4 CPJ 369
Tribunals and Commissions12 Jul 2007Revision Petition dismissed
CHANDIGARH HOUSING BOARD Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 387