Tribunals and Commissions06 Jul 2007Appeal allowed
K BALAIAH Vs G THIMMAPPA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 221
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 698 of 1,389
Tribunals and Commissions06 Jul 2007
Rajasthan Housing Board Vs Ram Babu Gupta
National Consumer Disputes Redressal Commission · 2008 1 CPJ 100 : 2008 1 CPR 133
Tribunals and Commissions04 Jul 2007Revision Petition dismissed
PADMUM BUILDERS Vs E S KOUSALYA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 189
Tribunals and Commissions04 Jul 2007Revision Petition allowed
Mahanagar Telephone Nigam Ltd Vs N H BADLANI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 468
Tribunals and Commissions04 Jul 2007
NISHI KANT PATHAK Vs JAI BHAWANI GRIH NIRMAN SAHKARI SAMSTHA MARYADIT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 201
Tribunals and Commissions04 Jul 2007Appeal dismissed
Mahadev Singh Vs FAUZDAR MOTORS
National Consumer Disputes Redressal Commission · 2007 3 CPJ 388 : 2007 3 CPJ 393
Tribunals and Commissions03 Jul 2007Revision Petition allowed
National Insurance Co. Ltd. Vs JEET ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 2007 3 CPJ 400
Tribunals and Commissions03 Jul 2007Revision Petition dismissed
Rajni Tiwari Vs JABALPUR HOSPITAL And RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 428
Tribunals and Commissions03 Jul 2007Appeal dismissed
NAZIR AHMED BHAT Vs Ghulam Mohammad Dar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 330
Tribunals and Commissions03 Jul 2007
Oriental Insurance Company Ltd. Vs MEHTA WOOL STORE
National Consumer Disputes Redressal Commission · 2007 3 CPJ 317 : 2007 4 UC 353
Tribunals and Commissions03 Jul 2007
Girija Bai Vs ANAND INSTITUTE OF LABORATORY MEDICINE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 377
Tribunals and Commissions02 Jul 2007
Baba Constructions Vs Bandaru Goutham
National Consumer Disputes Redressal Commission · (2007) 07 NCDRC CK 0086
Tribunals and Commissions02 Jul 2007Appeal allowed
Computer Pride Inc. (USA) Vs Sanjeev Kumar
National Consumer Disputes Redressal Commission · 2007 4 CPJ 328
Tribunals and Commissions02 Jul 2007Revision Petitions disposed of
Maruti Udyog Ltd. Vs OM SAHAI BHATNAGAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 443 : 2007 3 CPJ 459
Tribunals and Commissions02 Jul 2007Revision Petition dismissed
UNION BANK OF INDIA Vs KANAK CHOUDHARY
National Consumer Disputes Redressal Commission · 2007 2 CPR 436 : 2007 3 CPJ 402
Tribunals and Commissions02 Jul 2007Revision Petition allowed
SHAKUNTALA BAJPAI Vs R.K. SAINI
National Consumer Disputes Redressal Commission · 2007 2 CPR 445 : 2007 3 CPJ 301 : 2007 4 UC 222
Tribunals and Commissions02 Jul 2007Revision Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs AJIT SINGH CHAWLA
National Consumer Disputes Redressal Commission · 2007 2 CPR 453 : 2007 3 CPJ 430
Tribunals and Commissions29 Jun 2007Appeal allowed
SINGH TRANSPORT SERVICE Vs GAJANAND POHA UDYOG
National Consumer Disputes Redressal Commission · 2008 2 CPJ 399
Tribunals and Commissions27 Jun 2007Revision Petition dismissed
New India Assurance Co. Ltd. Vs RAJ KUMAR CHUCHRA
National Consumer Disputes Redressal Commission · 2007 2 CPR 479 : 2007 3 CPJ 320
Tribunals and Commissions27 Jun 2007
P N KRISHANA Vs BANASHANKARI POST OFFICE
National Consumer Disputes Redressal Commission · 2007 4 CPJ 130