Tribunals and Commissions12 Jun 2007Appeal dismissed
Senior Superintendent of Post Offices Vs R ANGAMMAL
National Consumer Disputes Redressal Commission · 2008 2 CPJ 264
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 700 of 1,389
Tribunals and Commissions11 Jun 2007Appeal dismissed
DEAN TIRUNELVELI MEDICAL COLLEGE HOSPITAL Vs U SUBRAMANIAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 188 : 2008 1 CPR 25
Tribunals and Commissions11 Jun 2007Appeal allowed
POGU NARAYANA Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 264
Tribunals and Commissions05 Jun 2007Revision Petition dismissed
AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. Vs T. UMAVATHI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 336
Tribunals and Commissions05 Jun 2007
CANARA BANK Vs T PAPA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 462
Tribunals and Commissions05 Jun 2007Appeal allowed
INDUBAI RAMCHANDRA KUMAVAT Vs United India Insurance Company Ltd .
National Consumer Disputes Redressal Commission · 2007 4 CPJ 334
Tribunals and Commissions05 Jun 2007Appeal allowed
N S KOHLI Vs Punjab Urban Planning and Development Authority
National Consumer Disputes Redressal Commission · 2008 2 CPJ 91
Tribunals and Commissions05 Jun 2007
UDAYA SAHKARI GRIH NIRMAN SANSTHA MARYADIT Vs ANUSUIYA JOGI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 58
Tribunals and Commissions05 Jun 2007
Chhattisgarh State Electricity Board Vs YOGESH KUMAR VARSHANEY
National Consumer Disputes Redressal Commission · 2008 3 CPJ 160
Tribunals and Commissions05 Jun 2007Appeal allowed
C G STATE ELECTRICITY BOARD Vs HOLY CROSS HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 268
Tribunals and Commissions05 Jun 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs DAVENDER KUMAR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 128
Tribunals and Commissions05 Jun 2007
LIFE INSURANCE CORPORATION OF INDIA Vs SAJIDA BEGUM
National Consumer Disputes Redressal Commission · 2007 4 UC 355
Tribunals and Commissions04 Jun 2007Appeal dismissed
J.S. GUPTA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 160
Tribunals and Commissions04 Jun 2007Appeal dismissed
SATISH KRISHNAJI JOSHI Vs GUTTAL POST OFFICE
National Consumer Disputes Redressal Commission · 2008 2 CPJ 363
Tribunals and Commissions01 Jun 2007Appeal allowed
CHIEF ADMINISTRATOR HUDA PANCHKULA Vs Veena Kumari
National Consumer Disputes Redressal Commission · 2008 2 CPJ 28
Tribunals and Commissions01 Jun 2007Appeal allowed
IMPROVEMENT TRUST ROPER Vs VISHAL KUMAR
National Consumer Disputes Redressal Commission · 2008 1 CPJ 10
Tribunals and Commissions31 May 2007
Jaswant Singh Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2008 3 CPJ 472
Tribunals and Commissions31 May 2007Appeal dismissed
KRISHNA AUTO SALES Vs METLONIC INDUSTRIES PVT LTD
National Consumer Disputes Redressal Commission · 2008 3 CPJ 263
Tribunals and Commissions31 May 2007Appeal dismissed
NATIONAL INSURANCE COMPANY LTD Vs SHAROTAM SINGH
National Consumer Disputes Redressal Commission · 2008 1 CPJ 201
Tribunals and Commissions30 May 2007
SUB-DIVISIONAL OFFICER OP UHBVNL Vs KABOOL SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 22