Tribunals and Commissions22 May 2007Appeal dismissed
SUB POST MASTER, Sub Post Office, Adampur Vs UPENDER CHORASIA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 227
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 702 of 1,389
Tribunals and Commissions22 May 2007Appeal allowed
NATIONAL INSURANCE CO LTD Vs ANIL GIRULKAR
National Consumer Disputes Redressal Commission · 2008 2 CPJ 19
Tribunals and Commissions22 May 2007
NARAYAN SINGH Vs NEW INDIA ASSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 24 : 2007 4 CPJ 289
Tribunals and Commissions21 May 2007Appeal dismissed
Anil Kumar Goyal Vs KISHORI LAL SHARMA
National Consumer Disputes Redressal Commission · 2008 3 CPJ 116
Tribunals and Commissions21 May 2007
SANTOSH GUPTA Vs G.G. DHIR (Dr.)
National Consumer Disputes Redressal Commission · 2007 2 CPR 335 : 2007 3 CPJ 322 : 2007 4 UC 327
Tribunals and Commissions21 May 2007
UNITED INDIA INSURANCE CO LTD Vs Anil kumar
National Consumer Disputes Redressal Commission · 2007 3 CPR 79 : 2007 4 CPJ 119
Tribunals and Commissions21 May 2007
MALAPRABHA CO.OP SUGAR FACTORY LTD.THROUGH ITS MANAGING DIRECTOR, M.K.HUBLI BELGAUM-TALUK/DISTRICT Vs MANIK, MACHHE, TALUK- BELGAUM, BELGAUM
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 25 : 2007 2 CPJ 276
Tribunals and Commissions18 May 2007Revision Petition allowed
SAJJITHA PARVEEN Vs EMPLOYEES STATE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2007 4 CPJ 181
Tribunals and Commissions18 May 2007Appeal dismissed
SRI GANGA HIGHER SECONDARY SCHOOL Vs C. NITHYA (MINOR)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 409
Tribunals and Commissions18 May 2007Appeal dismissed
M R F LIMITED Vs A BAWA BUGARDHEEN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 559
Tribunals and Commissions18 May 2007Revision Petition dismissed
PREM PRAKASH AGARWAL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 327 : 2007 3 CPJ 433
Tribunals and Commissions17 May 2007Appeal dismissed
New India Assurance Co Ltd Vs COMMANDER X P KAMALDEEP SINGH SANDHU
National Consumer Disputes Redressal Commission · 2008 1 CPJ 34
Tribunals and Commissions17 May 2007Revision Petition dismissed
ASIATIC ESTATE DEVELOPMENTS Vs SHAMSUNDER PALIYENKAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 464 : 2007 3 CPJ 278
Tribunals and Commissions17 May 2007Revision Petition disposed of
Director, Central Silk Board, Ministry of Textiles Vs R. Jayalakshmi
National Consumer Disputes Redressal Commission · 2007 2 CPR 438 : 2007 3 CPJ 279 : 2007 3 UC 1964
Tribunals and Commissions17 May 2007
ORIENTAL INSURANCE CO. LTD. Vs GOVERNMENT TOOL ROOM AND TRAINING CENTRE
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 23 : 2008 1 CPJ 267
Tribunals and Commissions17 May 2007Appeal dismissed
SECRETARY, GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs PREM CHAND JAIN
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 36 : 2007 2 CPR 323 : 2007 3 CPJ 32
Tribunals and Commissions17 May 2007Revision Petition dismissed
SNEHLATA Vs RATAN JYOTI NETRALAYA
National Consumer Disputes Redressal Commission · 2007 2 CPR 451 : 2007 3 CPJ 275 : 2007 4 UC 210
Tribunals and Commissions16 May 2007Appeal allowed
N.K. Singla Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 385
Tribunals and Commissions16 May 2007Revision Petition dismissed
Sangli Bank Ltd. Vs SUSHILA BAJAJ
National Consumer Disputes Redressal Commission · 2007 3 CPR 204 : 2007 4 CPJ 317
Tribunals and Commissions16 May 2007
HARPAL SINGH Vs NEW RUBY HOSPITAL AND NURSING HOME PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 338