Tribunals and Commissions02 Mar 2007Appeal partly allowed
PARADISE DEVELOPERS PVT. LTD. Vs RAMESH C. DUTTA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 325
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 713 of 1,389
Tribunals and Commissions01 Mar 2007
SARAN HOSPITAL AND NURSING HOME Vs PALWINDER SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPR 420 : 2007 3 CPJ 412
Tribunals and Commissions01 Mar 2007Appeal dismissed
STATE INSURANCE And PF DEPTT. Vs NANU LAL JAIN
National Consumer Disputes Redressal Commission · 2007 2 CPR 5 : 2007 3 CPJ 203
Tribunals and Commissions01 Mar 2007Appeal allowed
SANJEEV SODHI Vs DARSHAN KAUR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 257
Tribunals and Commissions28 Feb 2007
NIRANJAN M. MEHTA Vs Ahmedabad Electricity Co. Ltd
National Consumer Disputes Redressal Commission · 2007 3 CPJ 417
Tribunals and Commissions28 Feb 2007Appeal dismissed
LIC OF INDIA Vs PATEL GANESH BHAI RAMJI BHAI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 242
Tribunals and Commissions28 Feb 2007Revision Petition dismissed
CHIMA ENGINEERING SERVICES Vs SACHDEVA And COMPANY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 247
Tribunals and Commissions28 Feb 2007Appeal dismissed
Chandramma Vs DINESH RAO
National Consumer Disputes Redressal Commission · 2007 2 CPJ 347
Tribunals and Commissions28 Feb 2007
SUSHMA SHARMA Vs BOMBAY HOSPITAL
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 52 : 2007 2 CPJ 9
Tribunals and Commissions28 Feb 2007
Komal Textiles And Printing Industries Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 53 : 2007 2 CPJ 1
Tribunals and Commissions27 Feb 2007
N L PARIKH Vs BITANU BAI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 106
Tribunals and Commissions27 Feb 2007
Ashish Kumar Sharma Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 3 CPJ 136
Tribunals and Commissions27 Feb 2007
Arul Raj Vs N RAMANATHAN
National Consumer Disputes Redressal Commission · 2007 2 CPR 140 : 2007 3 CPJ 75
Tribunals and Commissions26 Feb 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs DALIP KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 120
Tribunals and Commissions26 Feb 2007Appeal partly allowed
United India Insurance Co. Ltd. Vs SHAIK SAIDA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 220
Tribunals and Commissions26 Feb 2007
TELECOM DISTRICT MANAGER JALGAON Vs JAYASHREE RAMAKANT CHHAPANIMOHAN
National Consumer Disputes Redressal Commission · 2007 3 CPR 166 : 2007 4 CPJ 89
Tribunals and Commissions26 Feb 2007
GOLDEN HOLIDAYS TOUR Vs PHILOMENA ALMEIDA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 100
Tribunals and Commissions26 Feb 2007Revision Petition dismissed
BITONI Vs SATYA NARAIN CHAUHAN (Dr.)
National Consumer Disputes Redressal Commission · 2007 1 CPR 512 : 2007 2 CPJ 249
Tribunals and Commissions26 Feb 2007
T JOHN MATHEW Vs APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 162 : 2007 3 CPJ 98 : 2007 3 UC 1688
Tribunals and Commissions26 Feb 2007
CANARA BANK Vs K S SEETHARAMA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 68