Tribunals and Commissions26 Feb 2007
New India Assurance Co Ltd Vs CHAMAN LAL SETIA EXPORT LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 127 : 2007 3 CPJ 72
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 714 of 1,389
Tribunals and Commissions23 Feb 2007Petition disposed of
JHUNJHUNU PRIMARY LAND DEVELOPMENT BANK Vs GANPATRAM
National Consumer Disputes Redressal Commission · 2007 2 CPJ 261
Tribunals and Commissions22 Feb 2007Appeal dismissed
ANIL K JAIN AND ANOTHER Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 390
Tribunals and Commissions22 Feb 2007Revision Petition dismissed
ABN Amro Bank Vs SANGEET SRIVASTAVA
National Consumer Disputes Redressal Commission · 2007 1 CPR 488 : 2007 2 CPJ 269
Tribunals and Commissions21 Feb 2007Revision Petition dismissed
Balagopal Vs K.V. RADHAKRISHNA MENON
National Consumer Disputes Redressal Commission · 2007 2 CPJ 244
Tribunals and Commissions21 Feb 2007Appeal dismissed
SDO TELECOMMUNICATION DEPARTMENT OF TELECOMMUNICATION Vs ANUPMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 191 : 2008 3 CPR 181
Tribunals and Commissions21 Feb 2007
Rup Lal Vs RANI DEVI
National Consumer Disputes Redressal Commission · 2007 2 CPR 156 : 2007 3 CPJ 70
Tribunals and Commissions21 Feb 2007Appeal dismissed
Geeta Bhatia Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2007 4 CPJ 438
Tribunals and Commissions21 Feb 2007Revision Petition dismissed
AGARULAKSHMI RAJYAM Vs K. SUDHAKARA RAO
National Consumer Disputes Redressal Commission · 2007 2 CPJ 240
Tribunals and Commissions19 Feb 2007Revision Petition allowed
KOHINOOR AUTO AGENCIES Vs SHEIKH MASTAN BASHA
National Consumer Disputes Redressal Commission · 2007 1 CPR 486 : 2007 2 CPJ 200
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
BAGH CEMENT LTD. Vs SURENDRANATH TRIPATHI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 248
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
SHIVAM TRAVELS Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 304
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
J.P. Sharma Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 67 : 2007 3 UC 1420
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
New India Assurance Co. Ltd. Vs KAUSHALYA DEVI
National Consumer Disputes Redressal Commission · 2007 1 CPR 335 : 2007 2 CPJ 293
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs Jagroop Singh
National Consumer Disputes Redressal Commission · 2007 2 CPJ 153
Tribunals and Commissions15 Feb 2007
THAKKAR BALDEVBHAI KESHAVLAL Vs MOHANBHAI S PATEL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 152
Tribunals and Commissions15 Feb 2007
AMRITSAR TRANSPORT CO PVT LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPR 122 : 2007 3 CPJ 101
Tribunals and Commissions15 Feb 2007Appeal partly allowed
JHARKHAND STATE HOUSING BOARD (MANAGING DIRECTOR) Vs INDU SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPJ 198
Tribunals and Commissions14 Feb 2007
PRAVEEN SINGH RAINA (LT. COL.) Vs SURINDER SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPJ 492
Tribunals and Commissions14 Feb 2007Revision Petition partly allowed
Maruti Udyog Ltd. Vs S.C. SHARMA
National Consumer Disputes Redressal Commission · 2007 1 CPR 409 : 2007 2 CPJ 310