Tribunals and Commissions14 Feb 2007
VANASHI PADMANABHAN Vs LAKSHMI RAJAN
National Consumer Disputes Redressal Commission · 2007 3 CPJ 123
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 715 of 1,389
Tribunals and Commissions13 Feb 2007Application dismissed
DARISA BUILDERS PVT. LTD. Vs MARINA CLIFFORD KHAN
National Consumer Disputes Redressal Commission · 2007 3 CPJ 171
Tribunals and Commissions13 Feb 2007Appeal allowed
GUJRANWALA GURU NANAK INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs GITIKA KAPOOR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 238
Tribunals and Commissions12 Feb 2007Revision Petition dismissed
NEW STATE ACADEMY Vs DELHI TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2007 2 CPJ 305
Tribunals and Commissions12 Feb 2007Petition dismissed
Bacchan Singh (Dr.) Vs State of India
National Consumer Disputes Redressal Commission · 2007 3 UC 1682
Tribunals and Commissions09 Feb 2007
VASANT MEHTA Vs KULLIN J. KOTHARI MEDICAL -Opposite party
National Consumer Disputes Redressal Commission · 2007 1 CPR 338 : 2007 2 CPJ 263
Tribunals and Commissions09 Feb 2007
CHIMAI LAKRA Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 174 : 2007 3 CPJ 102
Tribunals and Commissions09 Feb 2007
Abdul Rahim Vs KANNAKI THIRUVALLUVAN
National Consumer Disputes Redressal Commission · 2008 4 CPJ 225
Tribunals and Commissions09 Feb 2007Petitions are disposed of
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs TAMIL NADU CONSUMER PROTECTION COUNCIL, TRICHY
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 47 : 2007 1 CPR 438 : 2007 2 CPJ 175
Tribunals and Commissions09 Feb 2007complaint is allowed
TANDA TEXTILES AND PROCESSING MILLS PVT. LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 46 : 2007 1 CPR 492 : 2007 2 CPJ 168
Tribunals and Commissions08 Feb 2007
KAUSHAL SAPRA Vs UTTARI HARYANA BIJLI VITRAN NIGAM
National Consumer Disputes Redressal Commission · 2007 3 CPJ 107
Tribunals and Commissions06 Feb 2007
JIWAN PARKASH KAPOOR Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 4 CPJ 104
Tribunals and Commissions06 Feb 2007
BOARD OF SCHOOL EDUCATION BHIWANI Vs ANKUSH DEVI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 135
Tribunals and Commissions06 Feb 2007
HVPN Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 8
Tribunals and Commissions05 Feb 2007
Life Insurance Corporation of India and another Vs Sumit Kumar and others
National Consumer Disputes Redressal Commission · (2007) 02 NCDRC CK 0064
Consumer Protection Act, 1986, Section 21 (b) - Jurisdiction of the National Commission
Tribunals and Commissions05 Feb 2007
Shri Harish Goyal Vs Jaipur Development Authority
National Consumer Disputes Redressal Commission · (2007) 02 NCDRC CK 0063
Tribunals and Commissions05 Feb 2007Appeal dismissed
Life Insurance Corporation of India Vs GHANASHYAM NAIK
National Consumer Disputes Redressal Commission · 2007 3 CPJ 246
Tribunals and Commissions05 Feb 2007Revision Petition and Condonation Application dismissed
Board of Secondary Education Vs SASMITA MOHARANA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 154
Tribunals and Commissions05 Feb 2007
GOYAL ROAD CARRIER Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 118
Tribunals and Commissions05 Feb 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs RAJ DULARI GUPTA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 119