Tribunals and Commissions22 Jan 2007Revision Petition allowed
R. JAGAN (Dr.) Vs MOTOR VEHICLES MAINTENANCE DEPARTMENT
National Consumer Disputes Redressal Commission · 2007 1 CLT 656 : 2007 1 CPJ 192 : 2007 1 CPR 353
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 717 of 1,389
Tribunals and Commissions22 Jan 2007Appeal dismissed
NASEEM MOHAMMED BASHIR ANSARI Vs DHANGE HOSPITAL
National Consumer Disputes Redressal Commission · 2007 1 CPR 351 : 2007 2 CPJ 259
Tribunals and Commissions22 Jan 2007
NATIONAL INSURANCE CO. LTD. Vs MAYA GANDHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 39 : 2007 1 CLT 652 : 2007 1 CPJ 189
Tribunals and Commissions19 Jan 2007Revision Petition allowed
TORRENT SECURITIES PVT. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 251
Tribunals and Commissions19 Jan 2007
RAJ KUMAR GUPTA Vs P S HARDIA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 146
Tribunals and Commissions19 Jan 2007Appeal dismissed
P.S. KARUNAKAR Vs NARAYANA HRUDAYALAYA
National Consumer Disputes Redressal Commission · 2007 2 CPJ 363
Tribunals and Commissions19 Jan 2007
M P STATE ELECTRICITY BOARD Vs VINOD KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 26
Tribunals and Commissions18 Jan 2007Petitions dismissed
Gulf Air Company Vs DILIP SHAH
National Consumer Disputes Redressal Commission · 2007 1 CPR 224 : 2007 3 CPJ 227 : 2007 3 UC 1918
Tribunals and Commissions18 Jan 2007Revision Petition dismissed
RADHA KRISHAN CHOUDHARY Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 2 CPR 471 : 2007 3 CPJ 421
Tribunals and Commissions17 Jan 2007
Life Insurance Corporation of India Vs SAJIDA BEGUM
National Consumer Disputes Redressal Commission · 2007 3 CPJ 319
Tribunals and Commissions17 Jan 2007
Union of India Vs State Bank of India
National Consumer Disputes Redressal Commission · 2007 2 CPJ 60
Tribunals and Commissions17 Jan 2007
JAWAHAR COLD STORAGE AND ICE FACTORY Vs PRAMOD KUMAR
National Consumer Disputes Redressal Commission · 2007 1 CPR 244 : 2007 2 CPJ 40
Tribunals and Commissions17 Jan 2007Revision Petition dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs KAMALJIT SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPR 325 : 2007 3 CPJ 282 : 2007 3 UC 1944
Tribunals and Commissions17 Jan 2007
ABHEY RATTAN LAMBA Vs Canara Bank
National Consumer Disputes Redressal Commission · 2007 2 CPJ 132
Tribunals and Commissions16 Jan 2007
NATIONAL INSURANCE COMPANY LTD Vs SHYAM DEVI TIWARI
National Consumer Disputes Redressal Commission · 2007 1 CPR 235 : 2007 2 CPJ 44
Tribunals and Commissions16 Jan 2007
KAMLESH KUMAR NRI Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2007 1 CPR 226 : 2007 2 CPJ 45 : 2007 2 UC 876
Tribunals and Commissions16 Jan 2007Revision Petition dismissed
AMBUJA GINNING, PRESSING And OIL CO. (P) LTD. Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPR 228 : 2007 2 CPJ 42
Tribunals and Commissions16 Jan 2007Revision Petition dismissed
MANABESH PRAMANIK Vs Anil Kumar Sarkar
National Consumer Disputes Redressal Commission · 2007 3 CPJ 157
Tribunals and Commissions15 Jan 2007
D. Gopinathan Pillai Vs State Of Kerala & Anr
National Consumer Disputes Redressal Commission · 2016 2 CPR 120
Arbitration Act, 1940, Section 39 - Appealable orders
Tribunals and Commissions15 Jan 2007Revision Petition dismissed
SHASHI BALA Vs VIJAY JINDAL
National Consumer Disputes Redressal Commission · 2007 1 CLT 668 : 2007 1 CPJ 224 : 2007 1 CPR 264