Tribunals and Commissions07 Jan 2007Appeal Dismissed
Dr. S. K. Govil Vs Smt. Saroj Gupta
National Consumer Disputes Redressal Commission · (2007) 01 NCDRC CK 0061
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 719 of 1,389
Tribunals and Commissions05 Jan 2007
M. R. Shah Transport Vs United India Insurance Co. Ltd. and another
National Consumer Disputes Redressal Commission · (2007) 01 NCDRC CK 0063
Tribunals and Commissions05 Jan 2007Appeal allowed
SHAKUNTALA SHANKARRAO PATIL Vs MAHENDRA RAVINDRA YADAV
National Consumer Disputes Redressal Commission · 2008 2 CPJ 385
Tribunals and Commissions04 Jan 2007Revision Petitions dismissed
MAHESH SAKWAR Vs MADHYA PRADESH HOUSING BOARD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 206
Tribunals and Commissions04 Jan 2007
TALKATORA GARDEN MORNING WALKERS' ASSOCIATION Vs NDMC
National Consumer Disputes Redressal Commission · 2007 1 CLT 466 : 2007 1 CPJ 163
Tribunals and Commissions04 Jan 2007
Tashi Rigzin Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2007 2 CPJ 417
Tribunals and Commissions03 Jan 2007Appeal dismissed
KINETIC MOTOR CO. LTD. Vs SHIV CHARAN NEGI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 167
Tribunals and Commissions03 Jan 2007Appeal allowed
JAI PAL SINGH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 423
Tribunals and Commissions02 Jan 2007Revision Petition dismissed
ALLAHABAD BANK Vs SHIV SWARUP SHRIVASTAV
National Consumer Disputes Redressal Commission · 2007 1 CLT 665 : 2007 1 CPJ 221 : 2007 1 CPR 320
Tribunals and Commissions02 Jan 2007Appeal allowed
C. KESAVA RAO Vs South Central Railway
National Consumer Disputes Redressal Commission · 2007 2 CPJ 296
Tribunals and Commissions02 Jan 2007Revision Petition allowed
Union of India Vs VINA JIGYASI
National Consumer Disputes Redressal Commission · 2007 1 CPJ 194 : 2007 1 CPR 238
Tribunals and Commissions27 Dec 2006Revision allowed
Meenakshi Sharma Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 1 CPJ 347
Tribunals and Commissions27 Dec 2006Appeal allowed
HIRA CONSTRUCTION Vs ASHOK BALKRISHNA JAITPAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 307
Tribunals and Commissions26 Dec 2006Revision Petition allowed
LOVELY AUTOS Vs HARMESH LAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 312 : 2007 1 CPR 318
Tribunals and Commissions20 Dec 2006Appeal allowed
ANANT NAGOJI NAVAGEKAR Vs MADHYAMIK VIDYALAYA JAMBOTI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 305
Tribunals and Commissions19 Dec 2006Appeal dismissed
COX And KINGS (INDIA) (P) LTD. Vs TEJ NARAIN SHARMA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 414
Tribunals and Commissions19 Dec 2006Revision Petition dismissed
B. NARSIMHA Vs SYED MAHBOOB
National Consumer Disputes Redressal Commission · 2007 1 CPJ 310
Tribunals and Commissions19 Dec 2006Revision Petition dismissed
LIC OF INDIA Vs TEJALBEN KANANBHAI PATEL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 275 : 2007 1 CPR 249
Tribunals and Commissions19 Dec 2006Revision Petition allowed
South Central Railway Vs MULLAPUDI PHANI RAJESH
National Consumer Disputes Redressal Commission · 2007 1 CPJ 217
Tribunals and Commissions18 Dec 2006Revision Petition allowed
Oriental Insurance Company Ltd. Vs K. ANANDAM
National Consumer Disputes Redressal Commission · 2007 3 CPJ 450