Tribunals and Commissions07 Dec 2006Revision Petition dismissed
SOMESHWAR PRASAD SINHA Vs MITHILA DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 219
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 721 of 1,389
Tribunals and Commissions07 Dec 2006Appeal partly allowed
Union of India Vs J. MICHAEL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 308 : 2007 1 CPR 152
Tribunals and Commissions07 Dec 2006Revision Petition allowed
Bharat Sanchar Nigam Ltd. Vs RAVINDER KUMAR
National Consumer Disputes Redressal Commission · 2007 1 CLT 661 : 2007 1 CPJ 201 : 2007 1 CPR 109
Tribunals and Commissions07 Dec 2006Revision Petition disposed of
Escorts Ltd. Vs SHIVAJI TUKARAM PATIL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 247 : 2007 1 CPR 118
Tribunals and Commissions07 Dec 2006Appeals partly allowed
SANDEEP KESHAV VARTAK Vs RAJIV RADHE SHYAM AGARWAL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 215
Tribunals and Commissions05 Dec 2006
Mahanagar Telephone Nigam Ltd Vs A C AGGARWAL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 41
Tribunals and Commissions05 Dec 2006
BIHAR STATE SUGAR CORPN LTD. Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 65 : 2007 1 CLT 382 : 2007 1 CPJ 91 : 2007 1 CPR 27
Tribunals and Commissions04 Dec 2006
Cadbury India Ltd Vs L NIRANJAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 40
Tribunals and Commissions04 Dec 2006
CANARA BANK Vs SUDHIR AHUJA
National Consumer Disputes Redressal Commission · 2006 3 CPR 411 : 2007 1 CLT 344 : 2007 1 CPJ 1
Tribunals and Commissions04 Dec 2006Appeal is dismissed
ARJANDAS BRIJLAL AND COMPANY Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 63 : 2007 1 CLT 372 : 2007 1 CPJ 81 : 2007 1 CPR 138
Tribunals and Commissions04 Dec 2006
UNIVERSAL PAPER MILLS LTD. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 68 : 2007 1 CLT 392 : 2007 1 CPJ 107 : 2007 1 CPR 167
Tribunals and Commissions01 Dec 2006Appeal dismissed
ANITA MEENA Vs BSNL
National Consumer Disputes Redressal Commission · 2007 1 CPJ 283 : 2007 1 CPR 191
Tribunals and Commissions01 Dec 2006Revision Petition dismissed
ajitha chit funds (p) ltd. Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 1 CPJ 204 : 2007 1 CPR 113
Tribunals and Commissions01 Dec 2006
CHANDESHWAR KUMAR Vs TATA ENGINEERING LOCO MOTIVE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPR 402 : 2007 1 CLT 343 : 2007 1 CPJ 2
Tribunals and Commissions30 Nov 2006Appeal dismissed
KUMARI SHIVANI SINGH Vs ASHWINI GOKHALE
National Consumer Disputes Redressal Commission · 2006 3 CPR 398 : 2007 1 CPJ 326
Tribunals and Commissions30 Nov 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY (HUDA) Vs VINOD KUMAR SRIHAN AND VIVEK KUMAR SRIHAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 331
Tribunals and Commissions30 Nov 2006Appeal allowed
P.M. SYSTEMS AND FINANCIAL SERVICES (P) LTD. Vs NARAYAN CH. MITRA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 407
Tribunals and Commissions29 Nov 2006Revision Petition allowed
United India Insurance Company Ltd. Vs HARINDER KAUR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 411
Tribunals and Commissions28 Nov 2006
PUNJAB NATIONAL BANK Vs R.P.ARORA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 76 : 2007 1 CLT 497 : 2007 1 CPJ 45
Tribunals and Commissions28 Nov 2006
LIFE INSURANCE CORPORATION OF INDIA Vs RAM SINGH TANWAR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 74 : 2007 1 CLT 500 : 2007 1 CPJ 48