Tribunals and Commissions09 Nov 2006
ATUL NANDA Vs RESERVE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 5 : 2007 1 CPJ 14
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 723 of 1,389
Tribunals and Commissions08 Nov 2006
KARUNA HOSPITAL Vs KOCHURANI JOSE
National Consumer Disputes Redressal Commission · 2006 3 CPR 341 : 2007 1 CLT 363 : 2007 1 CPJ 31
Tribunals and Commissions07 Nov 2006
V.V.R. Choudary Vs Hyderabad Industries Ltd.
National Consumer Disputes Redressal Commission · 2007 1 AllLJ 107 : 2007 1 CPJ 131
Tribunals and Commissions07 Nov 2006
PHOOL SINGH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2007 3 CPJ 93
Tribunals and Commissions07 Nov 2006
Life Insurance Corporation of India Vs Jai Parkash
National Consumer Disputes Redressal Commission · 2007 1 CPR 316 : 2007 2 CPJ 87
Tribunals and Commissions06 Nov 2006
GOURI SHANKAR PADHI Vs State of orissa
National Consumer Disputes Redressal Commission · 2006 3 CPR 342 : 2007 1 CLT 414 : 2007 1 CPJ 167
Tribunals and Commissions06 Nov 2006
MAYA APPLIANCES PVT. LTD. Vs UNITED INDIA INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 59 : 2007 1 CLT 345 : 2007 1 CPJ 3
Tribunals and Commissions03 Nov 2006Complaint allowed
JAGDISH CHANDRA Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 367
Tribunals and Commissions03 Nov 2006
MODERN AUTOMOBILES Vs NEELAM CHAND
National Consumer Disputes Redressal Commission · 2006 3 CPR 358 : 2007 1 CPJ 36
Tribunals and Commissions03 Nov 2006
KUNDAN RICE MILLS LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 55 : 2006 3 CPR 169 : 2006 4 CPJ 361 : 2007 1 CLT 232 : 2007 1 UC 621
Tribunals and Commissions03 Nov 2006
NATIONAL INSURANCE CO. LTD. Vs SURESH BABU
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 56 : 2006 3 CPR 178 : 2007 1 CLT 356 : 2007 1 CPJ 23
Tribunals and Commissions02 Nov 2006
SUJATA CHEMICALS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPR 366 : 2007 1 CLT 421
Tribunals and Commissions31 Oct 2006Revision Petition dismissed
TAYAL ENTERPRISES Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPR 230 : 2007 1 CPJ 380
Tribunals and Commissions31 Oct 2006
NEELKANTHA JUTE DEALERS Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPR 305 : 2007 1 CLT 401 : 2007 1 CPJ 117
Tribunals and Commissions31 Oct 2006
SAIYAD AKILANT Vs POST MASTER POST OFFICE BABUPETH CHANDRAPUR
National Consumer Disputes Redressal Commission · 2007 4 CPJ 132
Tribunals and Commissions30 Oct 2006Appeal allowed
Dakshin Haryana Bijli Vitran Nigam Ltd. Vs Nanak Chand
National Consumer Disputes Redressal Commission · 2006 4 CPJ 401 : 2007 1 CLT 152
Tribunals and Commissions25 Oct 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs VANDANA GOEL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 258 : 2007 1 CLT 141
Tribunals and Commissions23 Oct 2006Revision Petition allowed
RADHANATH SANTRA Vs W B S E B
National Consumer Disputes Redressal Commission · 2008 1 CPJ 384 : 2008 1 CPR 126
Tribunals and Commissions20 Oct 2006Appeal dismissed
ASHWANI KUMAR JAIRATH Vs DEPARTMENT OF POSTS CITY POST OFFICE, LUDHIANA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 384
Tribunals and Commissions20 Oct 2006
UNITED INDIA INSURANCE CO LTD Vs Imperial Gift House
National Consumer Disputes Redressal Commission · 2006 3 CPR 256 : 2007 1 CLT 351 : 2007 1 CPJ 6