Tribunals and Commissions27 Nov 2006Revision Petition allowed
STATE ELECTRICITY BOARD Vs SAI WIRE INDUSTRIES
National Consumer Disputes Redressal Commission · 2006 3 CPR 391 : 2007 1 CPJ 240
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 722 of 1,389
Tribunals and Commissions27 Nov 2006Petition is dismissed
DIVYA SOOD Vs GURDEEP KAUR BHUHI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 66 : 2007 1 CLT 496 : 2007 1 CPJ 44
Tribunals and Commissions24 Nov 2006Revision Petition dismissed
State Bank of India Vs NANAK CHAND ARORA
National Consumer Disputes Redressal Commission · 2006 3 CPR 405 : 2007 1 CPJ 322
Tribunals and Commissions23 Nov 2006Revision Petition dismissed
PUNJAB URBAN DEVELOPMENT AUTHORITY Vs SHABNAM VIRK
National Consumer Disputes Redressal Commission · 2006 3 CPR 397 : 2007 1 CPJ 321
Tribunals and Commissions23 Nov 2006Appeal dismissed
NATIONAL INSURANCE COMPANY Vs BHAWANI CHAND
National Consumer Disputes Redressal Commission · 2007 4 CPJ 346
Tribunals and Commissions22 Nov 2006Complaint allowed
Bholasons Exports Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 434 : 2007 1 CLT 235
Tribunals and Commissions16 Nov 2006Revision Petition allowed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs PUNJAB KHAPATKAR SANGH
National Consumer Disputes Redressal Commission · 2006 3 CPR 403 : 2007 1 CPJ 237
Tribunals and Commissions16 Nov 2006Appeal allowed
MAHARASHTRA MATHADI AND UNPROTECTED LABOUR BOARD-s Vs Tata Iron and Steel Company
National Consumer Disputes Redressal Commission · 2007 3 CPJ 221 : 2007 3 UC 1789
Tribunals and Commissions16 Nov 2006Revision Petition dismissed
JASHOMATINANDAN DAS Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPR 406 : 2007 1 CPJ 324
Tribunals and Commissions16 Nov 2006
K.S. SRIDHAR Vs Rajkumar
National Consumer Disputes Redressal Commission · 2007 1 CPJ 362
Tribunals and Commissions15 Nov 2006Appeal allowed
Life Insurance Corporation of India Vs INDIRA DEVI AGRAWAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 279
Tribunals and Commissions15 Nov 2006
AGRICULTURE INSURANCE COMPANY OF INDIA LTD. Vs FARMERS SERVICE COOPERATIVE SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 61 : 2007 1 CPJ 128
Tribunals and Commissions15 Nov 2006
S.RAMANUJAM Vs C.P.SREE KUMAR, M.S.(ORTHO) MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 60 : 2006 4 CPJ 365 : 2007 1 CLT 155
Tribunals and Commissions13 Nov 2006Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Karamvir Singh
National Consumer Disputes Redressal Commission · 2006 3 CPR 396 : 2007 1 CPJ 323
Tribunals and Commissions13 Nov 2006
PATEL ROADWAYS LTD Vs HARIRAM LAXMINARAYAN HEDA
National Consumer Disputes Redressal Commission · 2006 3 CPR 361 : 2007 1 CLT 361 : 2007 1 CPJ 27
Tribunals and Commissions13 Nov 2006
UCO BANK Vs Gadadhar Mohapatra
National Consumer Disputes Redressal Commission · 2006 3 CPR 363 : 2007 1 CPJ 29
Tribunals and Commissions13 Nov 2006Revision Petition dismissed
Life Insurance Corporation of India Vs Asha Singh
National Consumer Disputes Redressal Commission · 2006 3 CPR 393 : 2007 1 CPJ 238
Tribunals and Commissions10 Nov 2006Revision Petitions allowed
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs GOWRI PEDDANNA
National Consumer Disputes Redressal Commission · 2006 3 CPR 408 : 2007 1 CPJ 266
Tribunals and Commissions09 Nov 2006R.P. allowed
JVVNL, KOTA Vs Abdul Salam
National Consumer Disputes Redressal Commission · 2006 3 CPR 225 : 2006 4 CPJ 352
Tribunals and Commissions09 Nov 2006
New India Assurance Co Ltd Vs SANGAT SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 2006 3 CPR 356 : 2007 1 CLT 366 : 2007 1 CPJ 33