Tribunals and Commissions20 Oct 2006
BALDEV RAJ PREENJA Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 3 CPR 258 : 2007 1 CLT 511 : 2007 1 CPJ 64
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 724 of 1,389
Tribunals and Commissions19 Oct 2006
PARAMJIT SINGH GREWAL Vs CHARANJIT SINGH CHAWLA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 125
Tribunals and Commissions17 Oct 2006
KAMLESH CHADHA Vs BSES Yamuna Power Limited
National Consumer Disputes Redressal Commission · 2007 3 CPJ 230
Tribunals and Commissions17 Oct 2006complaint is dismissed
PUNJAB UNIVERSITY Vs UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 52 : 2006 4 CPJ 301
Tribunals and Commissions16 Oct 2006Appeal dismissed
Bharat Sanchar Nigam Ltd. Vs IMPETUS MARKETING PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 483
Tribunals and Commissions13 Oct 2006Appeal dismissed
Lufthansa German Airlines Vs RISH BAJORIA
National Consumer Disputes Redressal Commission · 2007 1 CLT 443 : 2007 1 CPJ 333 : 2007 1 CPR 250
Tribunals and Commissions12 Oct 2006
TELEPHONES GENERAL MANAGER CHANDIGARH Vs DIRECTOR REGIONAL COMPUTER CENTRE
National Consumer Disputes Redressal Commission · 2006 3 CPR 237 : 2007 1 CLT 354 : 2007 1 CPJ 12
Tribunals and Commissions12 Oct 2006Appeal allowed
TARA KAUNDAL Vs LIFE INSURANE COMPANY OF INDIA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 380
Tribunals and Commissions12 Oct 2006R.P. dismissed
BHIMAPPA BALAPPA HATTIHOLI Vs SUTARIA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2006 3 CPR 214 : 2006 4 CPJ 364
Tribunals and Commissions12 Oct 2006Revision Petition dismissed
KATNI BOMBAY ROAD CARRIER Vs ANIL INDUSTRIES
National Consumer Disputes Redressal Commission · 2006 3 CPR 318 : 2006 4 CPJ 355
Tribunals and Commissions11 Oct 2006
JAGANNATH BHAGAT Vs Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPR 353 : 2007 1 CPJ 38
Tribunals and Commissions11 Oct 2006Revision Petition allowed
SOUTH CENTRAL RAILWAYS SECUNDERABAD Vs V. NIRMALA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 293
Tribunals and Commissions11 Oct 2006
SANJEEV KUMAR @ PAPPU KUMAR Vs BIRENDRA KUMAR (DR.)
National Consumer Disputes Redressal Commission · 2007 4 CPJ 155
Tribunals and Commissions11 Oct 2006
BAKUL KHANDELWAL Vs GIRISH GOYAL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 94
Tribunals and Commissions11 Oct 2006
E S I HOSPITAL MEDICAL OFFICER Vs Ranjit Kumar Das
National Consumer Disputes Redressal Commission · 2006 3 CPR 284 : 2007 1 CLT 508 : 2007 1 CPJ 61
Tribunals and Commissions11 Oct 2006Appeals dismissed
CHENNAI TELEPHON Vs L.SUBRAMANI
National Consumer Disputes Redressal Commission · 2006 3 CPR 250 : 2006 4 CPJ 348 : 2007 1 CLT 287
Tribunals and Commissions11 Oct 2006petition is dismissed
AMRUTA BUILDERS Vs MULEHAND B.JAIN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 91 : 2006 3 CPR 228 : 2006 4 CPJ 357
Tribunals and Commissions11 Oct 2006
VIJAYANAND TRAVELS Vs RAGHU G.S
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 37 : 2006 3 CPR 248 : 2006 4 CPJ 346
Tribunals and Commissions10 Oct 2006
ZENITH COMPUTERS LTD Vs KIRAN DESAI
National Consumer Disputes Redressal Commission · 2006 3 CPR 287 : 2007 1 CLT 348 : 2007 1 CPJ 8
Tribunals and Commissions10 Oct 2006
NATIONAL INSURANCE CO LTD Vs Sushil Kumar Jain
National Consumer Disputes Redressal Commission · 2007 2 CPJ 17