Tribunals and Commissions10 Oct 2006Appeal allowed
Life Insurance Corporation of India Vs KAMLA DEVI
National Consumer Disputes Redressal Commission · 2006 1 CPC 673 : 2006 3 CPR 244 : 2006 4 CPJ 344 : 2007 1 CLT 277
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 725 of 1,389
Tribunals and Commissions10 Oct 2006
LORD BUILDERS PVT LTD Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2007 2 CPJ 36
Tribunals and Commissions09 Oct 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs HARI RAM
National Consumer Disputes Redressal Commission · 2006 3 CPR 239 : 2006 4 CPJ 413 : 2007 1 CLT 261
Tribunals and Commissions09 Oct 2006R.P. dismissed
UTTARI HARYANA BIJLI VITRAN NIGAM LTD. Vs S.ATTAR SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPR 241 : 2006 4 CPJ 350
Tribunals and Commissions09 Oct 2006
SANTOSH RAMCHANDRA INGLE Vs TUKARAM MAHADU PATIL
National Consumer Disputes Redressal Commission · 2006 3 CPR 242 : 2007 1 CPJ 68
Tribunals and Commissions09 Oct 2006Appeals dismissed
HUDA (AMBALA) Vs SHASHI BANSAL
National Consumer Disputes Redressal Commission · 2006 3 CPR 252 : 2006 4 CPJ 359 : 2007 1 CLT 249
Tribunals and Commissions09 Oct 2006Petition is dismissed
UNION GOVERNMENT OF INDIA, DEPARTMENT OF RAILWAYS Vs SUBHASH CHAND JASUJA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 30 : 2006 3 CPR 280 : 2006 4 CPJ 311
Tribunals and Commissions09 Oct 2006
Bhanu Prasad Sah Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 349
Tribunals and Commissions06 Oct 2006
Life Insurance Corporation of India Vs ANIL KASHYAP
National Consumer Disputes Redressal Commission · 2007 4 CPJ 58
Tribunals and Commissions05 Oct 2006
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BHU PRAKASH VERMA
National Consumer Disputes Redressal Commission · 2006 3 CPR 355 : 2007 1 CLT 365 : 2007 1 CPJ 32
Tribunals and Commissions04 Oct 2006
HVPN Vs BASTI RAM
National Consumer Disputes Redressal Commission · 2006 3 CPR 216 : 2007 1 CLT 353 : 2007 1 CPJ 11
Tribunals and Commissions04 Oct 2006Appeal dismissed
FIIT JEE LIMITED Vs MINATHI RATH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 255
Tribunals and Commissions04 Oct 2006Appeal dismissed
Yashpal Vs SSG PHARMA (P) LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 377
Tribunals and Commissions04 Oct 2006
DISTRICT INDUSTRIES CENTRE Vs CHAUDHARY INDUSTRIES
National Consumer Disputes Redressal Commission · 2007 4 CPJ 26
Tribunals and Commissions04 Oct 2006Revision Petition dismissed
V.R. ASSOCIATES Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 408
Tribunals and Commissions04 Oct 2006
OM PRAKASH SHARMA Vs Bharat Sanchar Nigam Limited
National Consumer Disputes Redressal Commission · 2007 1 CPR 231 : 2007 2 CPJ 58 : 2007 2 UC 896
Tribunals and Commissions03 Oct 2006Revision Petition dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs BRIJ ICE FACTORY, BHARATPUR
National Consumer Disputes Redressal Commission · 2006 3 CPR 302 : 2006 4 CPJ 177
Tribunals and Commissions03 Oct 2006Revision Petition dismissed
R.BASKAR Vs D.N.UDANI
National Consumer Disputes Redressal Commission · 2006 3 CPR 336 : 2006 4 CPJ 257
Tribunals and Commissions03 Oct 2006Ordered accordingly
BAL BHAWAN PUBLIC SCHOOL Vs SHIV SHANKAR GUPTA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 246 : 2007 1 CLT 137
Tribunals and Commissions03 Oct 2006
PRAVEEN DAMANI Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 50 : 2006 3 CPR 295 : 2006 4 CPJ 189 : 2007 1 CLT 213