Tribunals and Commissions15 Sept 2006Appeal partly allowed
COMPAQ COMPUTERS PVT. LTD. Vs POONAM SURI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 324
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 727 of 1,389
Tribunals and Commissions15 Sept 2006appeal is dismissed
AMERICAN EXPRESS BANI LTD. Vs NARENDER KUMAR RAI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 85 : 2006 4 CPJ 161 : 2007 1 CLT 93
Tribunals and Commissions14 Sept 2006Appeal dismissed
Oriental Insurance Co. Ltd. Vs MODERN INSULATORS LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 316
Tribunals and Commissions14 Sept 2006Appeal dismissed
United India Insurance Co. Ltd. Vs KARAM SALES CORPORATION
National Consumer Disputes Redressal Commission · 2006 2 CPC 581 : 2006 4 CPJ 261 : 2007 1 CLT 147
Tribunals and Commissions14 Sept 2006Revision Petition dismissed
New India Assurance Company Ltd. Vs MARY JANE GOVIAS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 228
Tribunals and Commissions13 Sept 2006Ordered accordingly
H.S.BAWA Vs AMRIT SEAIR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 213 : 2007 1 CLT 126
Tribunals and Commissions13 Sept 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Sadhu Ram
National Consumer Disputes Redressal Commission · 2006 4 CPJ 250 : 2007 1 CLT 134
Tribunals and Commissions12 Sept 2006
GUNVINDER KAUR BHATIA Vs AMITY BUSINESS SCHOOL
National Consumer Disputes Redressal Commission · 2007 2 CPJ 110
Tribunals and Commissions11 Sept 2006Appeal dismissed
Life Insurance Corporation of India Vs AVDESH CHANDRA UPADHYAYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 245
Tribunals and Commissions11 Sept 2006
UNITED INDIA INSURANCE COMPANY LTD. Vs NORTHERN CARRIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 12 : 2006 3 CPR 142 : 2006 4 CPJ 204 : 2007 1 CLT 218
Tribunals and Commissions08 Sept 2006
UNITED INDIA INSURANCE CO LTD Vs Neeraj Sharda
National Consumer Disputes Redressal Commission · 2006 4 CPJ 281
Tribunals and Commissions07 Sept 2006
VIVEK MINHAS Vs I I T T COLLEGE OF ENGINEERING KALA AMB
National Consumer Disputes Redressal Commission · 2007 2 CPJ 53
Tribunals and Commissions07 Sept 2006Appeal allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Janak Dulari
National Consumer Disputes Redressal Commission · 2006 4 CPJ 296
Tribunals and Commissions07 Sept 2006
BHAGWATI DEVI Vs S M G SONOGRAPHY CENTRE
National Consumer Disputes Redressal Commission · 2007 2 CPJ 63
Tribunals and Commissions07 Sept 2006Revision dismissed
EXECUTIVE ENGINEER Vs JOSHRAM VISHWAKARMA
National Consumer Disputes Redressal Commission · 2006 3 CPR 137 : 2006 4 CPJ 331
Tribunals and Commissions06 Sept 2006Revision Petition dismissed
SUBRAMANYAN Vs SIDDARAJA
National Consumer Disputes Redressal Commission · 2006 3 CPR 145 : 2006 4 CPJ 201
Tribunals and Commissions06 Sept 2006Revision Petition dismissed
MUNNI DEVI Vs R.P.TONDON
National Consumer Disputes Redressal Commission · 2006 4 CPJ 259
Tribunals and Commissions05 Sept 2006Revision Petition allowed
National Insurance Co. Ltd. Vs Santosh Kumar
National Consumer Disputes Redressal Commission · 2006 4 CPJ 199
Tribunals and Commissions05 Sept 2006Appeal disposed of
A. Athilakshmi (Dr.) Vs A. RAVI
National Consumer Disputes Redressal Commission · 2007 1 CLT 478 : 2007 1 CPR 60
Tribunals and Commissions04 Sept 2006Appeal dismissed
ROYAL NEPAL AIRLINES Vs VISHAL ARYA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 399