Tribunals and Commissions25 Aug 2006Ordered accordingly
PRAVABATI RAY Vs TAPOBANA HOUSING FINANCE LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 236
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 729 of 1,389
Tribunals and Commissions24 Aug 2006
Minnal Mani Vs Proprietor Villianur Associates
National Consumer Disputes Redressal Commission · 2006 4 CPJ 339 : 2007 1 CLT 546
Tribunals and Commissions23 Aug 2006Appeal allowed
AMULYA SEA FOODS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 253
Tribunals and Commissions23 Aug 2006
STAR CHEMICOS Vs ORIENTAL INSURANCE CO. LTD.-Opposite party
National Consumer Disputes Redressal Commission · 2007 1 CPJ 253 : 2007 1 CPR 199
Tribunals and Commissions22 Aug 2006Appeal dismissed
HVPN Vs RAM PAL ALIAS RAM PHAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 358
Tribunals and Commissions22 Aug 2006
POST MASTER GENERAL Vs BABU RAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 35
Tribunals and Commissions21 Aug 2006
SHRI J.L.SETHI Vs SENIOR CITIZEN HOME COMPLEX WELFARE SOCIETY
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 32 : 2006 3 CPJ 356 : 2006 3 CPR 37
Tribunals and Commissions18 Aug 2006Appeals partly allowed
United India Insurance Company Ltd. Vs PALLAVA LEATHERS And PRODUCTS
National Consumer Disputes Redressal Commission · 2006 4 CPJ 272
Tribunals and Commissions18 Aug 2006Revision Petition dismissed
United India Insurance Co. Ltd. Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 2006 3 CPR 68 : 2006 4 CPJ 111 : 2007 1 CLT 50
Tribunals and Commissions18 Aug 2006Complaint dismissed
FARANGI LAL MUTNEJA Vs SRI GURU HARKRISHAN SAHIB EYE HOSPITAL, SOHANA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 96 : 2007 1 CLT 181
Tribunals and Commissions18 Aug 2006Complaint allowed
MANDAKINI DAS Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 2006 4 CPJ 218
Tribunals and Commissions18 Aug 2006Complaint dismissed
RAJINDER KUMAR Vs DADA MOTORS LIMITED
National Consumer Disputes Redressal Commission · 2006 4 CPJ 353
Tribunals and Commissions17 Aug 2006Revision Petition dismissed
LIC OF INDIA Vs K. PURUSHOTHAMA
National Consumer Disputes Redressal Commission · 2006 2 CPC 616 : 2006 3 CPR 74 : 2006 4 CPJ 64 : 2007 2 UC 835
Tribunals and Commissions17 Aug 2006Ordered accordingly
K.RAVINDRA NATH Vs VITTA VEERA SURYA PRAKASAM
National Consumer Disputes Redressal Commission · 2006 2 CPC 652 : 2006 2 CPR 291 : 2006 4 CPJ 105 : 2007 1 CLT 31
Tribunals and Commissions17 Aug 2006Revision Petition dismissed
Kinetic Engineering Ltd. Vs RAHUL RAY
National Consumer Disputes Redressal Commission · 2006 2 CPC 648 : 2006 3 CPR 57 : 2006 4 CPJ 100 : 2007 1 CLT 104
Tribunals and Commissions16 Aug 2006Appeal allowed
M.S.E.B. (EXECUTIVE ENGINEER) Vs SHANKARLAL LILADHAR BHUTADA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 392
Tribunals and Commissions14 Aug 2006Complaint dismissed
Jai Shankar Prasad Vs Bhupinder Singh
National Consumer Disputes Redressal Commission · 2006 3 CPJ 345
Tribunals and Commissions11 Aug 2006
H ABDUL KHAYUM Vs H V SHIVARAM
National Consumer Disputes Redressal Commission · 2007 4 CPJ 80
Tribunals and Commissions11 Aug 2006Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs V.K.SOIN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 203 : 2007 1 CLT 122
Tribunals and Commissions11 Aug 2006
MANOHAR LAL SHARMA Vs Urban Improvement Company P Ltd
National Consumer Disputes Redressal Commission · 2006 4 CPJ 289