Tribunals and Commissions04 Sept 2006Appeal dismissed
United Breweries Limited Vs MUMBAI GRAHAK PANCHAYAT
National Consumer Disputes Redressal Commission · 2007 1 CLT 387 : 2007 1 CPJ 102 : 2007 1 CPR 154
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 728 of 1,389
Tribunals and Commissions04 Sept 2006Revision Petition dismissed
United India Insurance Co. Ltd. Vs Inder Singh Chauhan
National Consumer Disputes Redressal Commission · 2006 2 CPC 716 : 2006 3 CPR 315 : 2006 4 CPJ 15 : 2007 1 CLT 16 : 2007 1 UC 213
Tribunals and Commissions04 Sept 2006Appeal dismissed
National Insurance Co. Ltd. Vs RIYAZ AHAMED NABISAB DASTIKOPP
National Consumer Disputes Redressal Commission · 2006 4 CPJ 264 : 2007 1 CLT 145
Tribunals and Commissions04 Sept 2006
UTTARANCHAL POWER CORP LTD. Vs GOSWAMI KHARIA FACTORY
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 98 : 2006 3 CPR 300 : 2006 4 CPJ 320
Tribunals and Commissions01 Sept 2006Revision Petition partly allowed
P.S.SAWHNEY Vs Canara Bank
National Consumer Disputes Redressal Commission · 2006 4 CPJ 274
Tribunals and Commissions01 Sept 2006Revision Petitions dismissed
Namdeo Ramachandra Kadu Patil Vs BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 2 CPC 723 : 2006 3 CPR 147 : 2006 4 CPJ 35 : 2007 1 UC 486
Tribunals and Commissions31 Aug 2006Appeal allowed
Union of India Vs SOM PARKASH And BROS.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 266 : 2007 1 CLT 150
Tribunals and Commissions30 Aug 2006Appeal dismissed
HSWEB (NOW HVPN) Vs Bhushan Lal
National Consumer Disputes Redressal Commission · 2006 4 CPJ 193 : 2007 1 CLT 114
Tribunals and Commissions30 Aug 2006Appeal dismissed
JASWINDER SINGH Vs SWASTIK CONSTRUCTION
National Consumer Disputes Redressal Commission · 2007 2 CPJ 323
Tribunals and Commissions30 Aug 2006Revision Petition allowed
Laxman Prasad Pandey Vs LIC of India
National Consumer Disputes Redressal Commission · 2006 4 CPJ 139
Tribunals and Commissions30 Aug 2006
A.JAGANNADHAN Vs S.MURALIDHARAN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 79 : 2006 2 CPC 712 : 2006 4 CPJ 40 : 2007 1 CLT 40
Tribunals and Commissions28 Aug 2006Complaint dismissed
Pardi Industrial Association Vs GUJARAT INDUSTRIAL DEVELOPMENT CORPN.
National Consumer Disputes Redressal Commission · 2006 2 CPC 684 : 2006 4 CPJ 28 : 2007 1 CLT 26
Tribunals and Commissions28 Aug 2006Complaint dismissed
PRABHA SHANKAR Vs NARAYANA HRUDAYALA
National Consumer Disputes Redressal Commission · 2006 3 CPR 290 : 2006 4 CPJ 182
Tribunals and Commissions28 Aug 2006Appeal dismissed
M.A. GANESH RAO Vs T.M.A. PAI ROTARY HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPR 328 : 2007 1 CLT 449 : 2007 1 CPJ 338 : 2007 1 CPR 88
Tribunals and Commissions28 Aug 2006Revision Petition dismissed
S. BAKIRATHAN MARTHANDAN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 1 CLT 561 : 2007 1 CPJ 203 : 2007 1 CPR 273
Tribunals and Commissions28 Aug 2006Complaint dismissed
STOCKS AND SECURITIES (BANGALORE) PVT. lTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 286
Tribunals and Commissions28 Aug 2006Appeal dismissed
SUDARSAN HANDICRAFTS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 227
Tribunals and Commissions28 Aug 2006
UNICHEM LABORATORIES LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 16 : 2006 3 CPJ 359 : 2006 3 CPR 43
Tribunals and Commissions28 Aug 2006
VISTA INTERNATIONAL Vs CORPORATION BANK
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 110 : 2006 4 CPJ 184
Tribunals and Commissions25 Aug 2006Appeals dismissed
N.N. 563, PRIMARY AGRI. CO-OP. BANK LTD. (SECRETARY) Vs S.P.L.RAMIAH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 224