Tribunals and Commissions09 Aug 2006Appeal allowed
AMRUTANJAN LIMITED Vs JOYPRAKASH PANIGRAHI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 205
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 730 of 1,389
Tribunals and Commissions09 Aug 2006
JYOTHI SHETTY Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 289
Tribunals and Commissions08 Aug 2006Revision Petition dismissed
MAHESH NENSI SHAH Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 414 : 2006 3 CPR 270
Tribunals and Commissions08 Aug 2006Appeals allowed
NITCO ROADWAYS LIMITED Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 201 : 2006 3 CPR 117 : 2006 4 CPJ 369
Tribunals and Commissions08 Aug 2006
NATIONAL INSURANCE COMPANY LIMITED Vs RAJINDER ALIAS NARINDER KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPR 1 : 2007 3 CPJ 95
Tribunals and Commissions08 Aug 2006Appeal dismissed
KARTIKESWAR PARIDA Vs SAGAR MOTOR (P) LTD.
National Consumer Disputes Redressal Commission · 2006 4 CPJ 196 : 2007 1 CLT 116
Tribunals and Commissions08 Aug 2006Ordered accordingly
HVPN Vs Parkash Flour Mills
National Consumer Disputes Redressal Commission · 2006 3 CPJ 340
Tribunals and Commissions08 Aug 2006Revision Petition dismissed
Baidya Nath Prasad Vs R.K.JAGGI
National Consumer Disputes Redressal Commission · 2006 2 CPC 649 : 2006 4 CPJ 103 : 2007 1 CLT 29
Tribunals and Commissions07 Aug 2006Revision Petition allowed
HARYANA URBAN DEVELOPMENT AUTHORITY, GURGAON Vs PANKAJ TOMAR
National Consumer Disputes Redressal Commission · 2006 2 CPC 486 : 2006 4 CPJ 373
Tribunals and Commissions07 Aug 2006Appeal dismissed
SURENDRA SINGH RAGHAV Vs HAJI MOHD. KHAN
National Consumer Disputes Redressal Commission · 2007 1 CPJ 311
Tribunals and Commissions07 Aug 2006Complaint dismissed
Gurmukh Singh Vs RAJIV GUPTA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 337
Tribunals and Commissions07 Aug 2006Appeal allowed
SURENDRA UGALE Vs ARUN KUMAR GANGULY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 67
Tribunals and Commissions04 Aug 2006
K D SHARMA Vs EVERGREEN TRAVELS
National Consumer Disputes Redressal Commission · 2007 1 CLT 551 : 2007 1 CPJ 87
Tribunals and Commissions04 Aug 2006Revision Petition dismissed
BIHAR STATE HOUSING BOARD, PATNA Vs GANESHI DEVI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 413 : 2006 3 CPR 289
Tribunals and Commissions03 Aug 2006Revision allowed
BRIJESH KUMAR SHETTY Vs M. BALAKRISHAN RAI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 189
Tribunals and Commissions02 Aug 2006Ordered accordingly
JITENDER KUMAR SINGH Vs INDRAPRASTHA APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2006 3 CPJ 339 : 2006 3 CPR 269
Tribunals and Commissions02 Aug 2006
ASSOCIATED BULK MOVERS Vs RELIANCE INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 72
Tribunals and Commissions01 Aug 2006
B.L. SURYANARAYANA CHETTY Vs HOSMAT HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 489
Tribunals and Commissions01 Aug 2006Complaint disposed of
ELITE BAKERS PVT. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 706 : 2006 3 CPR 83 : 2006 4 CPJ 52
Tribunals and Commissions31 Jul 2006Revision Petition dismissed
ORIENTAL INSURANCE CO LTD Vs CAPT AJAY SINGH YADAV
National Consumer Disputes Redressal Commission · 2008 2 CPJ 71