Tribunals and Commissions20 Jul 2006Revision Petition dismissed
COONGHA MARINE PRODUCTS Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 334
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 732 of 1,389
Tribunals and Commissions20 Jul 2006Appeal allowed
SECRETARY TO THE GOVT. OF INDIA, P And T DEPARTMENT Vs INDER SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 166
Tribunals and Commissions20 Jul 2006
DEEPAK A SALOT Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPR 226 : 2007 3 CPJ 63
Tribunals and Commissions19 Jul 2006Appeals dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SATISH CHANDER GUJRAL
National Consumer Disputes Redressal Commission · 2006 4 CPJ 8
Tribunals and Commissions19 Jul 2006
ENTERTAINMENT PARADISE E P Vs BHAVNISH KUMAWAT
National Consumer Disputes Redressal Commission · 2008 4 CPJ 582
Tribunals and Commissions19 Jul 2006Ordered accordingly
ROHIT CHEMICALS And ALLIED INDUSTRIES (PVT.) LTD. Vs NATIONAL RESEARCH And DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 2006 2 CPR 148 : 2006 3 CPJ 442 : 2013 4 CPJ 87
Tribunals and Commissions19 Jul 2006Appeal partly allowed
Percy Fernandes Vs B. NITHYANANDA SHETTY
National Consumer Disputes Redressal Commission · 2006 2 CPR 70 : 2006 4 AWC 220 : 2006 4 CPJ 175 : 2007 1 CPC 17
Tribunals and Commissions19 Jul 2006Appeal dismissed
Oriental Insurance Co. Ltd. and Anr. Vs Squadron Leader V.K. Mittal
National Consumer Disputes Redressal Commission · 2007 1 UC 169
Tribunals and Commissions18 Jul 2006Appeal dismissed
BHARATH SANCHAR NIGAM LIMITED COIMBATORE TELECOM Vs K. GAYATHRI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 255
Tribunals and Commissions17 Jul 2006Revision Petition dismissed
Jyotsna Gupta Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 212
Tribunals and Commissions17 Jul 2006Revision Petition dismissed
RAMANAND DHAKA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 312
Tribunals and Commissions17 Jul 2006
ORIENTAL INSURANCE CO LTD Vs SHER SINGH GILL
National Consumer Disputes Redressal Commission · 2007 2 CPR 300 : 2007 3 CPJ 52
Tribunals and Commissions17 Jul 2006Appeal dismissed
Parkash Chand Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2006 2 CPC 640 : 2006 3 CPR 136 : 2006 4 CPJ 102 : 2007 1 CLT 187 : 2007 1 UC 609
Tribunals and Commissions17 Jul 2006
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs DAVINDER SINGH VIRDI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 131 : 2007 1 CPJ 353
Tribunals and Commissions17 Jul 2006
CENTRAL COALFIELDS LTD. Vs BANDANA MISHRA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 83 : 2007 2 CPJ 38
Tribunals and Commissions17 Jul 2006
CORPORATION BANK Vs N.C.S.FILMS VIZIANAGARAM
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 128 : 2007 3 UC 1418
Tribunals and Commissions17 Jul 2006
BRANCH MANAGER, INDIAN BANK Vs K.SWAMANNA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 88 : 2007 3 CPJ 28
Tribunals and Commissions17 Jul 2006
NATIONAL INSURANCE CO. LTD. Vs RAJBALA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 93 : 2007 3 CPJ 17
Tribunals and Commissions14 Jul 2006
State Bank of India Vs GOWRI RAMAKRISHNAN
National Consumer Disputes Redressal Commission · 2006 3 CPR 165 : 2007 1 CPJ 131
Tribunals and Commissions14 Jul 2006Writ Petition disposed of
Fon-Ess India Private Ltd. Vs Kerala State Consumer Disputes Redressal Commission
National Consumer Disputes Redressal Commission · 2007 1 CPJ 460