Tribunals and Commissions13 Jul 2006Revision Petition allowed
SURESH KUMAR KHETWAT Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 434 : 2006 3 CPR 12
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 733 of 1,389
Tribunals and Commissions13 Jul 2006Revision Petition dismissed
JAWAHAR LAL NEHRU HOSPITAL Vs Harnath Singh
National Consumer Disputes Redressal Commission · 2007 1 CPR 343 : 2007 2 CPJ 313
Tribunals and Commissions13 Jul 2006Revision Petition allowed
DIVISIONAL ENGINEER (ADMN. And PLANNING) OFFICE OF TELECOM DISTT. MANAGER SONEPAT Vs KAUSHALYA DEVI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 315
Tribunals and Commissions13 Jul 2006Revision Petition dismissed
Md. Abbas Ansari Vs Rameshwar Pd. Agarwal
National Consumer Disputes Redressal Commission · 2007 1 CPJ 349 : 2007 1 CPR 346
Tribunals and Commissions12 Jul 2006Appeal dismissed
P.K.TRANSPORT CORPORATION Vs BHILWARA SYNTHETIC LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 377 : 2006 2 CLT 13 : 2006 3 CPJ 445 : 2006 3 CPR 5
Tribunals and Commissions11 Jul 2006Ordered accordingly
SHAHENN KHAN Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 209 : 2006 3 CPR 15
Tribunals and Commissions11 Jul 2006
LIFE INSURANCE CORPORATION OF INDIA Vs Gurbaz Singh
National Consumer Disputes Redressal Commission · 2006 4 CPJ 379 : 2007 1 CLT 294
Tribunals and Commissions10 Jul 2006
SHIKHA BHATIA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 309
Tribunals and Commissions10 Jul 2006
VAAHO PHOTO COLORN Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 1 CLT 512 : 2007 1 CLT 537 : 2007 1 CPJ 74
Tribunals and Commissions10 Jul 2006Appeal partly allowed
NATIONAL INSURANCE COMPANY LIMITED Vs AVTAR SINGH
National Consumer Disputes Redressal Commission · 2006 4 CPJ 92
Tribunals and Commissions10 Jul 2006
LIC OF INDIA Vs SURESH CHAND SINGHAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 143
Tribunals and Commissions07 Jul 2006
PRATAP CHAND Vs National Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2006 3 CPR 350 : 2007 1 CLT 519 : 2007 1 CPJ 26
Tribunals and Commissions07 Jul 2006Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs PARVEEN KUMAR JAIN
National Consumer Disputes Redressal Commission · 2006 4 CPJ 157
Tribunals and Commissions07 Jul 2006Appeal dismissed
P.N.SHETTY Vs Bharti Cellular Limited
National Consumer Disputes Redressal Commission · 2006 2 CPC 379 : 2006 3 CPJ 342 : 2006 3 CPR 294
Tribunals and Commissions07 Jul 2006petitions are allowed
DEPUTY REGISTRAR (COLLEGES) Vs RUCHIKA JAIN
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 97 : 2006 3 CPJ 343 : 2006 3 CPR 18
Tribunals and Commissions06 Jul 2006Revision Petition allowed
MOHAN LAXMAN MAVINAKATTI Vs ANIL E.KAGAL
National Consumer Disputes Redressal Commission · 2006 2 CPR 172 : 2006 3 CPJ 427
Tribunals and Commissions05 Jul 2006Revision Petition dismissed
ESTATE OFFICER Vs NIRMAL CHAUDHARY
National Consumer Disputes Redressal Commission · 2006 2 CPC 358 : 2006 2 CPC 632 : 2006 4 CPJ 83
Tribunals and Commissions05 Jul 2006Appeal allowed
TATA MOTORS LTD. Vs SURESH KUMAR MISHRA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 239
Tribunals and Commissions05 Jul 2006
Kamal Trading Company Vs Kolhapur Zila Shetkari Vinkari Sahkari
National Consumer Disputes Redressal Commission · 2006 3 CPJ 390
Tribunals and Commissions04 Jul 2006Revision Petition dismissed
VIVEK MOHAN (DR.) Vs Canara Bank
National Consumer Disputes Redressal Commission · 2007 1 CPR 457 : 2007 2 CPJ 307