Tribunals and Commissions04 Jul 2006Revision Petition dismissed
HDFC CHUBB GENERAL INSURANCE CO. LTD. Vs ILA GUPTA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 274 : 2007 1 CPR 243
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 734 of 1,389
Tribunals and Commissions04 Jul 2006
HARYANA URBAN DEVELOPMENT AUTHORITY Vs BHARGAVA APARELS PVT LTD
National Consumer Disputes Redressal Commission · 2006 2 CPC 352 : 2006 3 CPR 233 : 2007 1 CLT 629 : 2007 1 CPJ 148
Tribunals and Commissions04 Jul 2006
V.BHAKTHA KUMAR Vs K.T.GURUDEVA PRASAD
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 10 : 2006 3 CPJ 244
Tribunals and Commissions03 Jul 2006Revision Petition dismissed
Punjab National Bank Vs LT. COL. D.R. AGGARWAL
National Consumer Disputes Redressal Commission · 2006 2 CPR 105 : 2006 4 CPJ 165
Tribunals and Commissions03 Jul 2006
KRISHNA AUTOMOBILES Vs OM PARKASH NAGPAL
National Consumer Disputes Redressal Commission · 2006 2 CPC 570 : 2006 3 CPR 189 : 2007 1 CLT 622 : 2007 1 CPJ 123
Tribunals and Commissions03 Jul 2006Appeal dismissed
MANJIT KAUR Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 3 CPR 125 : 2006 4 CPJ 70
Tribunals and Commissions03 Jul 2006Revision Petition dismissed
BABY JOSEPH Vs V.S.GOPALAKRISHNA PILLAI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 408
Tribunals and Commissions03 Jul 2006Ordered accordingly
SALEEMUDDIN Vs SUNIL MALHOTRA
National Consumer Disputes Redressal Commission · 2006 2 CLT 466 : 2006 2 CPC 306 : 2006 3 CPJ 396
Tribunals and Commissions03 Jul 2006
KASHIPRASAD COTTON PVT. LTD. Vs KAMLADEVI KANHIYALAL SHRAWGI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 9 : 2006 2 CPR 113
Tribunals and Commissions03 Jul 2006
HINDUSTAN MOTORS LTD. Vs P.VASUDEVA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 140 : 2006 4 CPJ 167
Tribunals and Commissions29 Jun 2006Appeal allowed
JAIGIRI GOSWAMI Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 306
Tribunals and Commissions27 Jun 2006Revision Petition dismissed
Punjab National Bank Vs L.N.NAVETIA
National Consumer Disputes Redressal Commission · 2006 2 CPC 621 : 2006 2 CPR 107 : 2006 4 CPJ 81
Tribunals and Commissions26 Jun 2006Appeal disposed of
Oriental Insurance Co. Ltd. Vs KALA EMPORIUM PVT. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 308
Tribunals and Commissions26 Jun 2006Appeal dismissed
KRISHNA MURARI SINHA Vs MD.BASHEER ALAM
National Consumer Disputes Redressal Commission · 2006 2 CPR 120 : 2006 4 CPJ 332
Tribunals and Commissions26 Jun 2006Appeal dismissed
Ashok Leyland Finance Ltd. Vs BRIJESH MOURYA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 194
Tribunals and Commissions23 Jun 2006Appeal allowed
Oriental Insurance Co. Ltd. Vs KAILASH PRAJAPATI
National Consumer Disputes Redressal Commission · 2006 4 CPJ 136
Tribunals and Commissions22 Jun 2006Complaint dismissed
INDUMATI Vs SHYAMALA A. MASURKAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 138
Tribunals and Commissions21 Jun 2006Appeal dismissed
JYOTHI AGENCIES Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2006 2 CPC 700 : 2006 4 CPJ 30 : 2007 1 UC 475
Tribunals and Commissions21 Jun 2006Revision Petition dismissed
HAJI AKBAR ALI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 298
Tribunals and Commissions21 Jun 2006
Tulsiram Patelnt Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 3 CPJ 429