Tribunals and Commissions01 Jun 2006Appeal allowed
SANJAY SHARMA Vs ANASINGH
National Consumer Disputes Redressal Commission · 2006 2 CPC 88 : 2006 2 CPR 262 : 2006 4 CPJ 45 : 2007 1 CLT 177
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 736 of 1,389
Tribunals and Commissions01 Jun 2006Revision Petition partly allowed
CHIEF POST MASTER DELHI, G.P.O. Vs Ram Avtar Gupta
National Consumer Disputes Redressal Commission · 2006 2 CPC 549 : 2006 3 CPJ 107
Tribunals and Commissions01 Jun 2006Appeal dismissed
SATYA VERMA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 4 CPJ 154
Tribunals and Commissions01 Jun 2006
SURINDER MOHAN Vs MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 70
Tribunals and Commissions31 May 2006Ordered accordingly
NATIONAL INSURANCE CO. And LTD. Vs PYARESAHEB S.SHAIKH
National Consumer Disputes Redressal Commission · 2006 2 CPR 141 : 2006 3 CPJ 389
Tribunals and Commissions31 May 2006
SHYAMALI CHAKRABORTY Vs WBSEB
National Consumer Disputes Redressal Commission · 2007 2 CPR 195 : 2007 3 CPJ 90
Tribunals and Commissions31 May 2006Appeal dismissed
TELECOM, District-Dhenkanal Vs BRAMHANANDA NAYAK
National Consumer Disputes Redressal Commission · 2006 4 CPJ 145
Tribunals and Commissions31 May 2006Revision Petition dismissed
RAJU @ KULWINDER SINGH Vs KULWANT SINGH
National Consumer Disputes Redressal Commission · 2006 2 CPC 674 : 2006 2 CPR 136 : 2006 4 CPJ 7 : 2007 1 CLT 4 : 2007 1 UC 179
Tribunals and Commissions31 May 2006Appeal dismissed
JASWANT RAI THAPER Vs IMPROVEMENT TRUST, LUDHIANA
National Consumer Disputes Redressal Commission · 2006 4 CPJ 164 : 2007 1 CLT 101
Tribunals and Commissions30 May 2006Appeal dismissed
BROADWAY TOWER INDIA PVT. LTD. Vs SHARAT CHAWLA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 59
Tribunals and Commissions30 May 2006Revision Petition dismissed
VASANTIBEN HARESH KUMAR THAKUR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 2 CPR 133 : 2006 3 CPJ 440
Tribunals and Commissions30 May 2006Revision Petition disposed of
Bhausaheb Devram Patil Vs Kishore D. Patel
National Consumer Disputes Redressal Commission · 2007 1 CPJ 346
Tribunals and Commissions30 May 2006Appeal allowed
NEW INDIA AUTOMOBILES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 327
Tribunals and Commissions30 May 2006Revision Petition dismissed
Unit Trust of India Vs HITENDRA KUMAR SINGH WADHWA
National Consumer Disputes Redressal Commission · 2006 3 CPJ 113
Tribunals and Commissions29 May 2006Ordered accordingly
Shiv Kumar Aggarwal Vs ANSAL HOUSING And CONSTRUCTION LTD.
National Consumer Disputes Redressal Commission · 2006 3 CPJ 102
Tribunals and Commissions29 May 2006Revision Petition partly allowed
DATAMATICS FINANCIAL SERVICES LTD. Vs WOSI KHAN
National Consumer Disputes Redressal Commission · 2006 2 CPR 1 : 2006 3 CPJ 77
Tribunals and Commissions29 May 2006Revision Petition allowed
C.P.SUHAG Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2006 2 CPR 3 : 2006 3 CPJ 137
Tribunals and Commissions29 May 2006Ordered accordingly
PUNJAB STATE LOTTERIES Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPJ 103
Tribunals and Commissions29 May 2006Revision Petition dismissed
Union of India Vs LILABEN BABUBHAI PRJAPATI
National Consumer Disputes Redressal Commission · 2006 2 CPR 12 : 2006 3 CPJ 140
Tribunals and Commissions29 May 2006
UNION OF INDIA Vs NARESHBHAI RAYACHANDBHAI PRAJAPATI
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 6 : 2006 2 CPR 7 : 2006 3 CPJ 330